High Courts09 Jan 1983Partly Allowed
Murari Lal Vs State (Delhi Administration)
Delhi High Court · (1983) 1 Crimes 747 : (1983) 23 DLT 410
COURT ARCHIVE
Delhi High Court judgments, 1983
413 judgments · page 21 of 21
High Courts07 Jan 1983Dismissed
Nehru Bhavan Trust Vs C.L. Misra
Delhi High Court · (1983) 23 DLT 387
High Courts07 Jan 1983
Miss Nandita Narain Vs University of Delhi and Others
Delhi High Court · (1983) 01 DEL CK 0022
Constitution of India, 1950 — Article 226
High Courts07 Jan 1983
Commissioner of Income Tax Vs Punjab National Bank Ltd.
Delhi High Court · (1983) 13 TAXMAN 32
High Courts07 Jan 1983
Addl Commissioner of Income Tax, Delhi-I Vs Punjab National Bank
Delhi High Court · (1983) 35 CTR 409 : (1983) 142 ITR 673 : (1983) 13 TAXMAN 487
High Courts07 Jan 1983
Bhartiya Plastic Udyog and another Vs Union of India and others
Delhi High Court · (1983) 5 DRJ 332 : (1983) 12 ELT 661 : (1983) RLR 261
High Courts07 Jan 1983
Punjab National Bank Ltd. Vs Commissioner of Income Tax, Delhi I
Delhi High Court · (1983) 53 CompCas 803 : (1983) 141 ITR 886
High Courts05 Jan 1983Allowed
Usha Sales Ltd. and Another Vs Hindustan Publicity Corporation and Others
Delhi High Court · (1983) 23 DLT 212
High Courts04 Jan 1983Allowed
Laxmi Fruit Co. Vs Gainda Ram and Co.
Delhi High Court · (1983) 4 DRJ 221 : (1983) RLR 100
High Courts04 Jan 1983
Baldev Band and others Vs Union of India and others
Delhi High Court · (1983) CriLJ 787
High Courts04 Jan 1983Dismissed
Shri Charan Singh Vs Shri M.R. Dhawan
Delhi High Court · (1983) ILR Delhi 626