High Courts30 Dec 1996
Maya Devi Vs State
Delhi High Court · (1997) 40 DRJ 619
Criminal Procedure Code, 1973 (CrPC) — Section 438
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 1 of 51
High Courts29 Dec 1996
Vikram R. Tikko Vs Radhika Vikram Tikko
Delhi High Court · (1996) 5 AD 600 : (1997) 65 DLT 735 : (1997) RLR 27
High Courts21 Dec 1996
Rampur Engineering Co. Ltd. Vs National Thermal Power Corporation and Another
Delhi High Court · (1997) 67 DLT 117
High Courts20 Dec 1996
Vipin Sehgal Vs Union of India
Delhi High Court · (1997) 1 AD 473 : (1997) 65 DLT 270 : (1997) 40 DRJ 200 : (1997) 1 ILR Delhi 416 : (1997) 2 RCR(Criminal) 30
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 9(2)Constitution of India, 1950 — Article 22
High Courts20 Dec 1996
Gyan Devi Saxena Vs Mohinder Singh
Delhi High Court · (1997) 1 AD 617 : (1997) 65 DLT 764 : (1997) 40 DRJ 538
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 32 Rule 2, Order 8 Rule 1(6), 151Lunacy Act, 1912 — Section 18, 19Specific Relief Act, 1963 — Section 16
High Courts20 Dec 1996
Regal Theatre Vs Commissioner of Income Tax
Delhi High Court · (1997) 1 AD 440 : (1997) 143 CTR 81 : (1997) 40 DRJ 225 : (1997) 225 ITR 205 : (1998) 100 TAXMAN 116
Income Tax Act, 1961 — Section 36(1)
High Courts20 Dec 1996Dismissed
Pradumn Dutt Sharma Vs Central Board of Secondary Education Shiksha Kendra and Others
Delhi High Court · (1997) 66 DLT 6
Constitution of India, 1950 — Article 226
High Courts20 Dec 1996
Gabriel India Ltd. Vs Appellate Authority for Industrial and Financial Reconstruction and others
Delhi High Court · (1999) 98 CompCas 793 : (1997) 65 DLT 1017
High Courts20 Dec 1996
Hindustan Construction Co. Ltd. Vs National Highways Authority of India
Delhi High Court · (1997) 1 AD 257 : (1997) 1 ARBLR 343 : (1997) 40 DRJ 827
Constitution of India, 1950 — Article 226
High Courts20 Dec 1996
Mishri Devi and Others Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (1997) 1 ACC 93 : (1998) ACJ 665 : (1997) 65 DLT 979
Motor Vehicles Act, 1988 — Section 96(2)
High Courts20 Dec 1996
Delhi Transport Corporation Vs Arun Sondhi
Delhi High Court · (1997) 1 ACC 81 : (1997) ACJ 1286 : (1997) 65 DLT 989 : (1997) 40 DRJ 424 : (1997) 2 LLJ 906
High Courts19 Dec 1996
K.L. Juneja Vs Bawa Dan Singh
Delhi High Court · (1997) 1 ACC 60 : (1997) ACJ 1246 : (1997) 1 AD 317 : (1997) 65 DLT 289 : (1997) 40 DRJ 684 : (1997) 2 ILR Delhi 196 : (1997) 115 PLR 31
Limitation Act, 1963 — Article 113
High Courts19 Dec 1996
Indira Khurana Vs Prem Prakash
Delhi High Court · (1997) 1 AD 236 : (1997) 65 DLT 37 : (1997) 40 DRJ 342
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Higher Judicial Services Rules, 1970 — Rule 7
High Courts19 Dec 1996
Khushi Ram Behari Lal Ltd. Vs State Trading Corporation of India Ltd. and another
Delhi High Court · (1998) 91 CompCas 206
High Courts18 Dec 1996
Sohan Lal Sachdev Vs New Delhi Municipal Council
Delhi High Court · (1997) 1 AD 225 : (1997) 2 CivCC 356 : (1997) 65 DLT 215 : (1997) 40 DRJ 436 : (1997) 3 RCR(Civil) 496 : (1997) RLR 187
Electricity Act, 1910 — Section 23
High Courts17 Dec 1996
Gurdip Singh Uban and Others Vs Union of India and Others
Delhi High Court · (1997) 1 AD 100 : (1997) 65 DLT 222 : (1997) 1 ILR Delhi 758 : (1997) RLR 39
Constitution of India, 1950 — Article 13Land Acquisition Act, 1894 — Section 4
High Courts16 Dec 1996
Dabriwala Steel and Engineering Co. Ltd. Vs AAIFR
Delhi High Court · (1997) 1 AD 248 : (1998) 91 CompCas 197 : (1997) 65 DLT 48 : (1997) 40 DRJ 415
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15
High Courts16 Dec 1996
P.S. Jain Co. Ltd. Vs Atma Ram Properties (P) Ltd.
Delhi High Court · (1997) 1 AD 454 : (1997) 65 DLT 308 : (1997) 40 DRJ 220 : (1997) 2 ILR Delhi 279 : (1997) RLR 231
Delhi Rent Control Act, 1958 — Section 3
High Courts16 Dec 1996
Naresh Chand Jain Vs Union of India
Delhi High Court · (1997) 1 AD 556 : (1997) 65 DLT 249 : (1997) 40 DRJ 623
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
High Courts16 Dec 1996
Lotus International Vs Chaturbhujadas Karnani Textiles (P) Ltd.
Delhi High Court · (1997) 1 AD 446 : (1997) 2 CLT 256 : (1997) 65 DLT 300 : (1997) 40 DRJ 385
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7