High Courts13 Dec 1996
Akash Builders Vs Union of India
Delhi High Court · (1997) 1 AD 126 : (1997) 65 DLT 739 : (1997) 40 DRJ 129
Arbitration Act, 1940 — Section 29
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 2 of 51
High Courts13 Dec 1996
Punj Sons Pvt. Ltd. Vs Municipal Corporation of Delhi
Delhi High Court · (1997) 1 AD 654 : (1997) 65 DLT 473 : (1997) 40 DRJ 256
Delhi Municipal Corporation Act, 1957 — Section 116
High Courts13 Dec 1996
Rajesh Batra Vs Grandlay Electricals (India)
Delhi High Court · (1997) 1 AD 377 : (1997) 40 DRJ 84
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts13 Dec 1996
Jagdish Prasad Agarwal Vs Brij Bhushan
Delhi High Court · (1997) 1 AD 181 : (1997) 65 DLT 111 : (1997) 40 DRJ 376
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Easements Act, 1882 — Section 13
High Courts13 Dec 1996
Bhartiya Construction Company Vs Delhi Development Authority
Delhi High Court · (1997) 1 AD 145 : (1997) 1 ARBLR 204 : (1997) 40 DRJ 131
High Courts13 Dec 1996
Classic Motors Ltd. Vs Maruti Udyog Ltd.
Delhi High Court · (1997) 1 AD 190 : (1997) 1 CLT 65 : (1997) 65 DLT 166 : (1997) 40 DRJ 462
Constitution of India, 1950 — Article 12Contract Act, 1872 — Section 23
High Courts13 Dec 1996
Union of India Vs Paxma Axle and Springs (P) Ltd.
Delhi High Court · (1997) 1 AD 128 : (1997) 40 DRJ 126
Arbitration Act, 1940 — Section 30, 33
High Courts13 Dec 1996
Basant Kharbanda Vs Punjab and Sind Bank
Delhi High Court · (1997) 1 AD 398 : (1997) 65 DLT 378 : (1997) 40 DRJ 145
Delhi High Court Act, 1966 — Section 10
High Courts13 Dec 1996
M/s. Classic Motors Ltd. Vs Maruti Udyog Ltd.
Delhi High Court · (1996) 12 DEL CK 0018
High Courts13 Dec 1996
G.S. Bhullar Vs Union of India
Delhi High Court · (1997) 1 AD 48 : (1997) 65 DLT 975 : (1997) 40 DRJ 295
Criminal Procedure Code, 1973 (CrPC) — Section 433APenal Code, 1860 (IPC) — Section 53
High Courts12 Dec 1996
Maina Sundri Jain Vs Hari Chand
Delhi High Court · (1997) 1 ACC 104 : (1997) 1 AD 344 : (1997) 40 DRJ 217
High Courts12 Dec 1996
M/s. Colcom Plastic Ltd. and others Vs Union of India and others
Delhi High Court · (1997) 1 LLJ 1230
High Courts12 Dec 1996
Weston Electroniks Ltd Vs Union of India and Others
Delhi High Court · (1997) 1 AD 538 : (1997) 65 DLT 587 : (1997) 1 ILR Delhi 520 : (1997) 1 LLJ 1230
Industrial Disputes Act, 1947 — Section 33C(1)
High Courts11 Dec 1996
Bhupinder Singh Vs Janak Rani
Delhi High Court · (1997) 65 DLT 44
Constitution of India, 1950 — Article 227
High Courts10 Dec 1996
State Vs R.P. Sharma
Delhi High Court · (1997) CriLJ 1256 : (1997) 65 DLT 64 : (1997) RLR 50
Central Motor Vehicles Rules, 1989 — Rule 115Motor Vehicles Act, 1988 — Section 190
High Courts10 Dec 1996
Malvika Madan Sehgal and Another Vs M.M. Sehgal Limited and Others
Delhi High Court · (1997) 1 AD 512 : (1998) 91 CompCas 133 : (1997) 65 DLT 381
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 2
High Courts10 Dec 1996
Lakshmi Commercial Bank Ltd. Vs Rohtash Financiers (P) Ltd.
Delhi High Court · (1997) 40 DRJ 18 : (1997) 2 ILR Delhi 213
Arbitration Act, 1940 — Section 17Civil Procedure Code, 1908 (CPC) — Section 34Criminal Procedure Code, 1973 (CrPC) — Section 47
High Courts10 Dec 1996
Exportos India Vs Union of India and Others
Delhi High Court · (1997) 1 AD 96 : (1997) 65 DLT 796
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 1