High Courts30 Dec 2022Dismissed
Akshay Dhingra Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2022) 12 DEL CK 0194
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 380
COURT ARCHIVE
Delhi High Court judgments, 2022
2,662 judgments · page 1 of 134
High Courts30 Dec 2022Dismissed
Mohd Tauseef Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2022) 12 DEL CK 0193
Code Of Criminal Procedure, 1973 — Section 82, 438Indian Penal Code, 1860 — Section 34, 394, 397
High Courts30 Dec 2022Dismissed
Ashwani Kumar Vs State
Delhi High Court · (2022) 12 DEL CK 0192
Code Of Criminal Procedure, 1973 — Section 41A, 82, 438Indian Penal Code, 1860 — Section 34, 120B, 419, 420, 468, 471Information Technology Act, 2000 — Section 66C, 66D
High Courts30 Dec 2022Allowed
Tika Ram Khare Vs State Of Nct Delhi
Delhi High Court · (2022) 12 DEL CK 0190
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts30 Dec 2022Dismissed
Suresh Chikara Vs Govt Of Nct Of Delhi Through Its Chief Secretary & Anr.
Delhi High Court · (2022) 12 DEL CK 0189
Delhi Maintenance and Welfare of. Parents and Senior Citizens (Amendment Rules), 2010 — Rule 22(3), 22(4)
High Courts28 Dec 2022Allowed
Mumtaz Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2022) 12 DEL CK 0179
Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 24, 54, 59Delhi Public Gambling Act, 1955 — Section 3, 4, 5, 9, 55
High Courts28 Dec 2022Dismissed
Imran @ Sonu Vs State
Delhi High Court · (2022) 12 DEL CK 0178
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 109, 307, 323, 341Arms Act, 1959 — Section 24, 54, 59
High Courts28 Dec 2022Allowed
DBM College Of Pharmacy Vs Pharmacy Council Of India
Delhi High Court · (2022) 12 DEL CK 0177
Pharmacy Act,1948 — Section 12
High Courts27 Dec 2022Disposed Of
Tommorrowland Limited Vs V. Jethalal Ramji & Ors
Delhi High Court · (2022) 12 DEL CK 0195
Arbitration Act, 1940 — Section 14, 15, 15(b), 16, 17, 20, 28, 29, 30, 33Arbitration and Conciliation Act, 1996 — Section 8Indian Contract Act, 1872 — Section 73, 74
High Courts26 Dec 2022Allowed
Susheel Kumar Arya Vs State Govt Of Nct Of Delhi
Delhi High Court · (2022) 12 DEL CK 0139
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304, 304B, 498AProtection Of Women From Domestic Violence Act, 2005 — Section 12
High Courts26 Dec 2022Allowed
Ram Ashre Vs State
Delhi High Court · (2022) 12 DEL CK 0138
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304, 304B, 498A
High Courts26 Dec 2022Allowed
Tarun Dutt Vs Govt. Of Nct, Delhi
Delhi High Court · (2022) 12 DEL CK 0137
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 420Information Technology Act, 2000 — Section 66D
High Courts26 Dec 2022Dismissed
Mohd Isreal And Ors Vs Delhi Development Authority And Anr.
Delhi High Court · (2022) 12 DEL CK 0136
High Courts23 Dec 2022Dismissed
Vikram @ Manoj Vs State (GNCT Of Delhi)
Delhi High Court · (2022) 12 DEL CK 0198
Code Of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 34, 201, 302, 364, 365Arms Act, 1959 — Section 25
High Courts23 Dec 2022
New Bharat Overseas Vs Kian Agro Processing Private Limited & Ors
Delhi High Court · (2022) 12 DEL CK 0197
Code Of Civil Procedure, 1908 — Section 151Trade Marks Act, 1999 — Section 29, 29(2)(c), 29(3), 29(6), 29(6)(c), 29(9), 30(1)(a), 30(2)(c)(i), 30(2)(e), 56, 56(1), 56(2)
High Courts23 Dec 2022Disposed Of
SHO, ACB Vs Vijay Kataria
Delhi High Court · (2022) 12 DEL CK 0188
Code Of Criminal Procedure, 1973 — Section 24(3), 156(3), 482, 483Indian Penal Code, 1860 — SectionPrevention of Corruption Act, 1988 — Section 19, 19(1), 19(3)
High Courts23 Dec 2022Dismissed
M/S. Icon Sleeper Track Private Limited Vs Rail Vikas Nigam Limited
Delhi High Court · (2022) 12 DEL CK 0187
Arbitration and Conciliation Act, 1996 — Section 34, 37Commercial Courts Acts, 2015 — Section 13
High Courts23 Dec 2022Disposed Of
Rajbir Singh Since Deceased Thr Lr Ajit Kumar Vs Ms Monk Trading Pvt Ltd And Ors
Delhi High Court · (2022) 12 DEL CK 0186
Code Of Civil Procedure, 1908 — Section 151, Order 22 Rule 3, Order 6 Rule 17Limitation Act, 1963 — Section 14
High Courts23 Dec 2022Disposed Of
Mukesh Jain Vs Rajender Prasad Jain & Ors.
Delhi High Court · (2022) 12 DEL CK 0185
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts23 Dec 2022Allowed
Kale Ram Vs Ajay & Ors
Delhi High Court · (2022) 12 DEL CK 0184
Motor Vehicle Act, 1988 — Section 173Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(i)