High Courts21 Dec 1984
Devi Datt Vs Union of India (UOI)
Delhi High Court · AIR 1985 Delhi 195
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 166, 299(1), 77, 77(2)Delhi Liquor Licence Rules, 1976 — Rule 1
COURT ARCHIVE
Delhi High Court judgments, 1984
498 judgments · page 1 of 25
High Courts21 Dec 1984
State Vs Brij Mohan
Delhi High Court · (1985) 27 DLT 322 : (1985) 8 DRJ 223 : (1985) RLR 204
High Courts21 Dec 1984
Mohinder Kumar Vs The State
Delhi High Court · (1984) 3 Crimes 58 : (1985) 28 DLT 41 : (1985) 2 RCR(Criminal) 338
High Courts20 Dec 1984
Prem Nath Diesels Grainvaying Division Vs Commissioner of Income Tax
Delhi High Court · (1985) 48 CTR 171 : (1985) ILR Delhi 497 : (1986) 159 ITR 575 : (1985) 22 TAXMAN 298
High Courts20 Dec 1984
Delhi Hotels Vs Commissioner of Income Tax
Delhi High Court · (1985) 46 CTR 312 : (1986) 159 ITR 840 : (1985) 22 TAXMAN 295
High Courts20 Dec 1984
Prem Hazra Vs S.S. Grewal etc.
Delhi High Court · (1984) 3 Crimes 269 : (1985) 2 RCR(Criminal) 256 : (1985) RLR 163
High Courts20 Dec 1984
Satwant Singh Kochhar and Co. and Others Vs Punjab National Bank and Others
Delhi High Court · (1985) 27 DLT 441
High Courts20 Dec 1984
Jain Exports (P) Ltd. Vs Union of India and Others
Delhi High Court · (1987) 29 ELT 753 : (1985) ILR Delhi 164
High Courts19 Dec 1984
Shiv Chanter Bhan Vs Vasdev
Delhi High Court · (1985) 8 DRJ 183
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts19 Dec 1984
Surendra Nath Vs Indra Devi Dhawan
Delhi High Court · (1985) 8 DRJ 197 : (1985) RLR 117
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts19 Dec 1984
Ashok Chandra Aggarwala Vs Delhi Administrative and Others
Delhi High Court · (1985) ILR Delhi 796 : (1985) RLR 432
Delhi Co-operative Societies Act, 1972 — Section 26
High Courts19 Dec 1984
V.K. Malhotra and Another Vs Ranjit Kaur
Delhi High Court · (1986) 30 DLT 133 : (1986) RLR 533
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts18 Dec 1984
Sunil Batra Vs Commissioner of Police, Delhi
Delhi High Court · (1984) 3 Crimes 771 : (1985) ILR Delhi 694
High Courts18 Dec 1984
Virewder Kumar Bhatnagar Vs Chitranjan Kumar Mal
Delhi High Court · (1985) 27 DLT 393
Delhi Rent Control Act, 1958 — Section 21
High Courts18 Dec 1984
Coca-cola Export Corporation Vs S.C. Tewari, ITO, Central Circle-I, New Delhi and another
Delhi High Court · (1986) 52 CTR 5 : (1986) 158 ITR 439 : (1986) 24 TAXMAN 641