COURT ARCHIVE
Delhi High Court judgments, 1984
498 judgments · page 2 of 25
Cyanamib India Limited and Another Vs R.N. Was and Others
Delhi High Court · AIR 1985 Delhi 179 : (1985) ILR Delhi 704
Ensheel Chemical Industries and Another Vs Rudu Ram Tejpal and Another
Delhi High Court · (1985) 27 DLT 265
P.N. Verma and Others Vs Union of India (UOI) and Others
Delhi High Court · AIR 1985 Delhi 417
Sushila Devi and Others Vs Municipal Corporation of Delhi
Delhi High Court · (1985) 1 ACC 121 : (1985) ACJ 255 : (1985) ILR Delhi 746
Municipal Corporation of Delhi Vs Delhi Cloth and General Mills Co. Ltd.
Delhi High Court · (1985) 27 DLT 335
Naresh Chand Jain Vs Ram Bati
Delhi High Court · (1985) 9 DRJ 79
Kalyan Samiti and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · AIR 1986 Delhi 198
R. M. Kalia and another Vs Union of India and another
Delhi High Court · (1984) 12 DEL CK 0026
Metal Forgings Pvt. Ltd. and another Vs Union of India and others
Delhi High Court · (1987) 11 ECC 231 : (1985) ECR 1337
Sh. Subhash Chandra Goel Vs The Secretary, Delhi Development Authority, Vikas Minar I.P. Estate, New Delhi and others
Delhi High Court · (1984) 12 DEL CK 0045
Sudarshan Lal Gupta Vs Delhi Administration and Another
Delhi High Court · AIR 1985 Delhi 466 : (1985) 1 Crimes 320 : (1985) 27 DLT 404 : (1985) 2 RCR(Criminal) 171
Puran Chand Seth Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1987) 59 CTR 252 : (1986) 157 ITR 231 : (1987) 30 TAXMAN 167
Dharam Pal Bhardwaj Vs The State
Delhi High Court · (1985) CriLJ 474 : (1985) 27 DLT 233 : (1985) 8 DRJ 145 : (1985) 1 RCR(Criminal) 441 : (1985) 1 RCR(Criminal) 300