High Courts22 Dec 1995
Atul Talwar Vs Vinod Kumar Khurana and Others
Delhi High Court · (1996) 61 DLT 406
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Delhi High Court judgments, 1995
995 judgments · page 1 of 50
High Courts15 Dec 1995
R.K. Malhotra Vs Union of India
Delhi High Court · (1996) 1 AD 194 : (1996) 36 DRJ 12
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226
High Courts15 Dec 1995
B.P. Choudhury Vs Appellate Authority for Industrial and Financial Reconstruction
Delhi High Court · (1996) 86 CompCas 176 : (1996) 36 DRJ 105
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20(1)
High Courts15 Dec 1995
Surveyors'' Welfare Association (Regd.) Vs Union of India
Delhi High Court · (1996) 36 DRJ 296
Insurance Act, 1938 — Section 64
High Courts15 Dec 1995
Narinder Singh Rao Vs Union of India
Delhi High Court · (1996) ILR Delhi 699
High Court Judges (Travelling Allowance) Rules, 1956 — Rule 7C
High Courts15 Dec 1995
Bank of Baroda Vs S.K. Aggarwal
Delhi High Court · (1996) 1 AD 203 : (1996) 1 BC 429 : (1996) 61 DLT 271 : (1995) 35 DRJ 687
Limitation Act, 1963 — Section 18
High Courts15 Dec 1995
Mansingka Industries Ltd. Vs Union of India
Delhi High Court · (1996) 1 AD 341 : (1996) 36 DRJ 7
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Sales of Goods Act, 1930 — Section 18
High Courts15 Dec 1995Allowed
Commissioner of Income Tax Vs Raj Vikas Quarries (P.) Ltd.
Delhi High Court · (1996) 86 TAXMAN 279
Income Tax Act, 1961 — Section 256(2), 68
High Courts15 Dec 1995
Sh. K.L. Mehta Vs National Seeds Corporation Ltd.
Delhi High Court · (1996) 1 AD 177
High Courts15 Dec 1995
M/s. National Building Construction Corporation Vs M/s. Oriental Structural Engineer Pvt. Ltd.
Delhi High Court · (1995) 12 DEL CK 0009
High Courts15 Dec 1995
K.L. Mehta Vs National Seeds Corporation Ltd.
Delhi High Court · (1996) 36 DRJ 114
Constitution of India, 1950 — Article 14, 21
High Courts15 Dec 1995
C.M. Khanna Vs Union of India
Delhi High Court · (1996) 1 AD 149 : (1996) 36 DRJ 170
Special Army Instructions, 1987 — Rule 6
High Courts14 Dec 1995
Kuldeep Raj Vs Yash Pal
Delhi High Court · (1996) RLR 97
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts14 Dec 1995
M/s. Coronation Constructions Pvt. Ltd. Vs M/s. Gujarat Heavy Chemicals Ltd. and another
Delhi High Court · (1995) 12 DEL CK 0049
High Courts14 Dec 1995
Leszek Kwiat Kowski Vs Union of India
Delhi High Court · (1996) 1 AD 495 : (1996) 61 DLT 691 : (1996) 36 DRJ 251
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(2)
High Courts14 Dec 1995
Devi Prashad Sharma Vs State
Delhi High Court · (1996) 61 DLT 678 : (1996) 36 DRJ 361
Penal Code, 1860 (IPC) — Section 302
High Courts14 Dec 1995
Bhavani Stores Pvt. Ltd. Vs National Fertilizers Ltd.
Delhi High Court · (1996) 86 CompCas 477
High Courts14 Dec 1995
Taj Mohamad Sheikh Vs Union of India and Others
Delhi High Court · (1996) 1 AD 117 : (1996) 61 DLT 197 : (1996) 36 DRJ 268
Army Act, 1950 — Section 130
High Courts13 Dec 1995
Municipal Employees'' Union Vs Additional Commissioner (Water), DWS and SDU and Another
Delhi High Court · (1996) 63 DLT 770 : (1996) 73 FLR 963 : (1996) 1 LLJ 1151
Constitution of India, 1950 — Article 21