COURT ARCHIVE
Delhi High Court judgments, 1973
318 judgments · page 1 of 16
Sardari Lal Vs Union of India and Others
Delhi High Court · (1974) ILR Delhi 592
Delhi Guest Houses Vs New Delhi Municipal Corporation
Delhi High Court · (1974) RLR 267
Hanuman Prasad Ganeriwala Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1974) CriLJ 1451 : (1974) ILR Delhi 896
Dharm Vir Singh Vs Goodwill India Ltd. and Others
Delhi High Court · (1974) ILR Delhi 655
Triveni Engineering Works Ltd. Vs Union of India
Delhi High Court · (1974) ILR Delhi 282
Union of India (UOI) Vs Asia Udyog P. Ltd. and Others
Delhi High Court · (1974) 44 CompCas 359 : (1974) 95 ITR 229
Mahabir Metal Works Pvt. Ltd. and Another Vs Union of India and Another
Delhi High Court · (1974) ILR Delhi 617
Mahavir Metal Works P. Ltd and Another Vs Union of India and Another
Delhi High Court · AIR 1974 Delhi 73 : (1974) 95 ITR 197
Sarvedshak Arya Pratinidhi Sabha Vs Ranjit Singh and Sons
Delhi High Court · (1974) ILR Delhi 63 : (1974) RLR 233
Feroza Begam and Others Vs Dewan Daulat Rai Kapoor and Others
Delhi High Court · AIR 1975 Delhi 1
Ayodhia Nath Vs Municipal Corporation of Delhi
Delhi High Court · (1974) ILR Delhi 756
Abdul Haq Vs Hafiz Abdul Rashid
Delhi High Court · AIR 1975 Delhi 13 : (1974) RLR 177
Trilok Chand Jain Vs Dagi Ram Pindi Lall and Others
Delhi High Court · (1985) ILR Delhi 331 : (1974) 95 ITR 34
Municipal Corporation of Delhi Vs Thou Ram
Delhi High Court · (1974) ILR Delhi 648
Ved Perkash Tuli Vs P.R. Varshneya and Another
Delhi High Court · AIR 1974 Delhi 214 : (1974) ILR Delhi 715
New Delhi Holy Family Hospital Society Vs Municipal Corporation of Delhi
Delhi High Court · (1974) 10 DLT 39 : (1974) RLR 209