High Courts22 Nov 1973
Dr. Avanindra Kumar Tyagi Vs Bagai Foods and Beverages Pvt. Ltd.
Delhi High Court · (1974) 44 CompCas 543
COURT ARCHIVE
Delhi High Court judgments, 1973
318 judgments · page 3 of 16
High Courts22 Nov 1973
Dadri Cement Company and Another Vs Bird and Co. (P) Ltd.
Delhi High Court · AIR 1974 Delhi 223 : (1974) ILR Delhi 606
High Courts19 Nov 1973
N.C. Singhal Vs Union of India and Others
Delhi High Court · (1973) 1 ILR Delhi 1081 : (1973) ILR Delhi 1081
High Courts16 Nov 1973Dismissed
Gopi Krishan Khanna and Others Vs Kailash Wati and Others
Delhi High Court · AIR 1975 Delhi 38
High Courts16 Nov 1973
Globe United Engineering and Foundry Co., Ltd. Vs Industrial Financial Corporation of India and Others
Delhi High Court · (1974) 44 CompCas 347 : (1974) ILR Delhi 571
High Courts15 Nov 1973
Girdhari Lal and Others Vs Gaja Nand and Others
Delhi High Court · (1974) ILR Delhi 864
High Courts14 Nov 1973Dismissed
Sital Dai and Others Vs Ram Singh Pearey Lal and Others
Delhi High Court · (1974) ACJ 458
High Courts13 Nov 1973
K. G. KHOSLA AND CO. P. LTD. Vs COMMISSIONER OF Income Tax, DELHI.
Delhi High Court · (1975) 99 ITR 574
High Courts12 Nov 1973
Matter of The Contempt of Court Vs D.B. Vohra and Others
Delhi High Court · (1974) ILR Delhi 466
High Courts12 Nov 1973
Krishan Lal and Another and Ishwar Datt Vs State
Delhi High Court · (1974) RLR 54
High Courts06 Nov 1973
Bhagwat Dayal Sharma Vs The Union of India and Others
Delhi High Court · (1974) ILR Delhi 847
High Courts06 Nov 1973
N. K. Private Ltd. Vs Hotz Hotels (P) Ltd.
Delhi High Court · (1974) ILR Delhi 500 : (1974) RLR 153
High Courts05 Nov 1973
Jaintendra Kumar Aggarwal Vs Lakshmi Kant Mukt.
Delhi High Court · (1974) CriLJ 1140 : (1974) ILR Delhi 295 : (1974) RLR 167
High Courts02 Nov 1973
Prakash Roadlines (Pvt) Ltd. Vs Union of India and Others
Delhi High Court · (1974) ILR Delhi 516
High Courts02 Nov 1973
Sukhdev Raj Nanda and Another Vs P.D. Ahuja
Delhi High Court · (1974) ILR Delhi 681