High Courts11 Dec 1973
Yad Ram (By legal representatives) Vs Labour Court and Another
Delhi High Court · (1973) 12 DEL CK 0029
COURT ARCHIVE
Delhi High Court judgments, 1973
318 judgments · page 2 of 16
High Courts11 Dec 1973
Yad Ram (Deceased) through his Lrs. Vs Bir Singh and Another
Delhi High Court · (1974) ILR Delhi 475 : (1974) LabIC 970 : (1974) 2 LLJ 306 : (1974) RLR 305
High Courts07 Dec 1973
Mongol Das Vs Lt. Governor, I.G., D.I.G., A.I.G., S.P., D.S.P.
Delhi High Court · (1974) RLR 329
High Courts06 Dec 1973
The Republican Party of India Vs The Election Commission of India
Delhi High Court · (1974) ILR Delhi 509
High Courts06 Dec 1973
Kamla Chopra Vs Life Insurance Corporation of India and Others
Delhi High Court · AIR 1975 Delhi 15 : (1974) RLR 145
High Courts04 Dec 1973
Sudershan Kumar Arora Vs Satish Arora and Another
Delhi High Court · (1974) ILR Delhi 885 : (1974) RLR 299
High Courts03 Dec 1973
Krishna Wanti Puri Vs The Life Insurance Corporation of India, Divisional Officer, New Delhi and Another
Delhi High Court · AIR 1975 Delhi 19
High Courts03 Dec 1973
B.T. Menghani Vs The Delhi Development Authority
Delhi High Court · AIR 1974 Delhi 159 : (1974) ILR Delhi 443
High Courts30 Nov 1973
Pooran Mal and Sons and Another Vs Director of Inspection (Investigation) of Income Tax and Another
Delhi High Court · (1974) 95 ITR 1
High Courts28 Nov 1973
G.S. Nayyar Vs Kaushalya Rani and Others
Delhi High Court · (1974) 10 DLT 131 : (1974) 2 ILR Delhi 5 : (1974) RLR 511
High Courts27 Nov 1973
State (Delhi Administration) Vs G.P. Nayyar
Delhi High Court · (1974) CriLJ 1363
High Courts26 Nov 1973
Ved Prakash Malhotra Vs State Bank of India and Another
Delhi High Court · (1974) ILR Delhi 660
High Courts26 Nov 1973
S. Manmohan Singh and Others Vs S. Balbir Singh and Others
Delhi High Court · (1975) ILR Delhi 427
High Courts24 Nov 1973
Parmeswari Das Vs G.R. Kohli (deceased) by his Legal Representative
Delhi High Court · (1973) 9 DLT 13