High Courts21 Dec 1994
Mamu Lal Vs State
Delhi High Court · (1994) 4 AD 474 : (1995) CriLJ 979 : (1994) 31 DRJ 272
COURT ARCHIVE
Delhi High Court judgments, 1994
841 judgments · page 1 of 43
High Courts20 Dec 1994
Nisha Raj and Another Vs Pratap K. Kaula and Others
Delhi High Court · (1995) 1 AD 533 : (1995) 57 DLT 490 : (1995) 32 DRJ 89 : (1995) RLR 307
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Delhi High Court Act, 1966 — Section 10
High Courts20 Dec 1994
Shakuntala Devi and Others Vs R.K. Mehra and Others
Delhi High Court · (1995) 57 DLT 494 : (1995) 32 DRJ 222
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts20 Dec 1994Allowed
Indian Association of Tour Operators Vs Central Board of Direct Taxes
Delhi High Court · (1995) 81 TAXMAN 340
Income Tax Act, 1961 — Section 194C
High Courts20 Dec 1994
Mokha Light House Vs Central Pollution Control Board Central Pollution Control Board Vs Mokha Light House
Delhi High Court · (1995) 1 ARBLR 540 : (1995) 57 DLT 650 : (1995) 110 PLR 32
High Courts20 Dec 1994
Delhi Goods Transport Association Vs The Central Board of Direct Taxes
Delhi High Court · (1995) 1 AD 185 : (1995) 57 DLT 171 : (1995) 80 TAXMAN 525
Income Tax Act, 1961 — Section 194C
High Courts20 Dec 1994
Atma Ram Properties (P) Ltd. Vs P.S. Jain Company Ltd.
Delhi High Court · (1995) 1 AD 356 : (1995) 57 DLT 131 : (1995) 33 DRJ 178
Delhi Rent Control Act, 1958 — Section 3
High Courts20 Dec 1994Partly Allowed
R.B. Jodhamal and Co. Pvt. Ltd. Vs Delhi Development Authority
Delhi High Court · (1995) 58 DLT 315
Arbitration Act, 1940 — Section 30, 33
High Courts20 Dec 1994
Anil Kumar Khurana and Others Vs Union of India and Others
Delhi High Court · (1995) 1 AD 105 : (1995) 57 DLT 187 : (1995) 32 DRJ 105
Constitution of India, 1950 — Article 226
High Courts20 Dec 1994
Joginder Lal Kuthiala Vs Bank of India
Delhi High Court · (1995) 2 AD 384 : (1995) 32 DRJ 305
Delhi Rent Control Act, 1958 — Section 3
High Courts20 Dec 1994
M/s. Jhalani Tools (India) Ltd. Vs Union of India and others
Delhi High Court · (2001) 2 AD 596 : (2001) 90 DLT 89 : (2001) 57 DRJ 794
High Courts20 Dec 1994
M/s. International Building and Furnishing Co. (Cal) Pvt. Ltd. Vs Indian Oil Corporation Ltd.
Delhi High Court · (1995) 57 DLT 536 : (1995) 32 DRJ 354
High Courts20 Dec 1994
Dortener Maschine Fabricks Vs Sand Plast India Limited and others
Delhi High Court · (1994) 12 DEL CK 0018
High Courts20 Dec 1994
Krishan Gopal Arora Vs Roshan Lal Arora and another
Delhi High Court · (1994) 12 DEL CK 0017
High Courts20 Dec 1994
Hari Om Gupta Vs R.R. Sharma
Delhi High Court · (1995) 1 AD 198 : (1995) 32 DRJ 103
Contempt of Courts Act, 1971 — Section 8
High Courts20 Dec 1994
Kwality Steel Vs Delhi Electric Supply Undertaking
Delhi High Court · (1995) 1 AD 202 : (1995) 57 DLT 143 : (1995) 32 DRJ 737
Arbitration Act, 1940 — Section 20
High Courts19 Dec 1994
Raj Kishan and Co. Vs Chairman and Managing Director, National Thermal Power Corporation
Delhi High Court · (1995) 32 DRJ 303
High Courts19 Dec 1994
Indo Asahi Glass Co. Ltd. Vs Jai Mala Roller Glass Ltd. and another
Delhi High Court · (1995) 1 AD 110 : (1995) 1 ARBLR 289 : (1995) 57 DLT 72 : (1995) 33 DRJ 317
High Courts19 Dec 1994
Arun KhosIa Vs Union Bank of India
Delhi High Court · (1995) 32 DRJ 94
Arbitration Act, 1940 — Section 2
High Courts16 Dec 1994
Sunil Chand Jain Vs State State Vs Sunil Chand Jain
Delhi High Court · (1995) 1 AD 217 : (1995) 32 DRJ 474
Criminal Procedure Code, 1973 (CrPC) — Section 386Penal Code, 1860 (IPC) — Section 302