High Courts21 Dec 1990
Reliable Laboratories P. Ltd. and Another Vs Delhi Development Authority and Another
Delhi High Court · (1991) 43 DLT 312
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1990
546 judgments · page 1 of 28
High Courts21 Dec 1990
Kiran Sharma Vs Shardha Nand Sharma
Delhi High Court · (1991) 44 DLT 90 : (1991) 1 DMC 402
High Courts21 Dec 1990
Nehru Place Hotels Vs Delhi Development Authority etc
Delhi High Court · (1991) RLR 389
Delhi Development Act, 1957 — Section 53
High Courts21 Dec 1990
Shaffi Mohd. Vs State (Delhi Administration)
Delhi High Court · (1991) 43 DLT 366
High Courts21 Dec 1990
New India Assurance Company Ltd. Vs Veena Aggarwal and Others
Delhi High Court · (1991) 1 ACC 359 : (1991) ACJ 856 : (1991) 43 DLT 372
High Courts20 Dec 1990Dismissed
Siri Kishan Dass Vs Jagdish Chander and Others
Delhi High Court · (1990) 43 DLT 295
Penal Code, 1860 (IPC) — Section 34, 451
High Courts20 Dec 1990
Surinder Lal Vs State (Delhi Administration)
Delhi High Court · (1991) 43 DLT 355
High Courts19 Dec 1990
Harinder Singh Chaudhary Vs U.O.I. and Others
Delhi High Court · (1991) 43 DLT 380
Criminal Procedure Code, 1973 (CrPC) — Section 190, 24(1), 24(8), 25(3), 302
High Courts19 Dec 1990
Anand Saroop Gupta Vs Zalim Singh
Delhi High Court · (1991) 44 DLT 343
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 2, 100Delhi Rent Control Act, 1958 — Section 2(1)
High Courts18 Dec 1990
Easmie Mukand Lal Vs Mukand Lal etc.
Delhi High Court · (1991) 44 DLT 25 : (1991) 20 DRJ 196
High Courts17 Dec 1990
New India Assurance Company Ltd. Vs Savitri Devi and Others
Delhi High Court · (1991) ACJ 991 : (1991) 43 DLT 290
High Courts17 Dec 1990
M.C. Chaturvedi Vs R.K. Chaturvedi
Delhi High Court · (1991) 43 DLT 367 : (1991) 20 DRJ 120 : (1991) 2 RCR(Criminal) 667 : (1991) RLR 108
High Courts17 Dec 1990
Seagull Laboratories (I) Pvt. Ltd. Vs Delhi Administration and Others
Delhi High Court · (1991) 44 DLT 3 : (1991) ILR Delhi 290 : (1991) 81 STC 90
Constitution of India, 1950 — Article 301Delhi Sales Tax Act, 1975 — Section 4(2)
High Courts14 Dec 1990
Mrs Satwant Narang Vs Appropriate Authority, I T Dept., New Delhi
Delhi High Court · (1991) 92 CTR 163 : (1990) 2 ILR Delhi 460
High Courts14 Dec 1990
Rosline George Vs Union of India and Others
Delhi High Court · (1991) ILR Delhi 308
High Courts14 Dec 1990
Sushila Devi Vs Nathu Devi and Others
Delhi High Court · (1991) 2 BC 385 : (1991) 43 DLT 300
High Courts14 Dec 1990
Suresh Jindal Vs Rizzoli Corriers Della Sera Prodzioni T.V.S.P.S. and Others
Delhi High Court · (1991) 43 DLT 416
High Courts14 Dec 1990
Federation of Registered Societies For Pilgrims (Regd) Vs Union of India and Others
Delhi High Court · (1991) 43 DLT 331