High Courts14 Dec 1990
Satwant Nakang Vs Appropriate Authority, Income Tax Department, New Delhi
Delhi High Court · (1991) 43 DLT 344 : (1991) 188 ITR 656 : (1991) RLR 63
COURT ARCHIVE
Delhi High Court judgments, 1990
546 judgments · page 2 of 28
High Courts13 Dec 1990
Shri Om Prakash Goela and others Vs Shri Om Prakash Mehra and others
Delhi High Court · AIR 1992 Delhi 16
High Courts12 Dec 1990
S. Jasbir Singh Vs Daljit Kaur
Delhi High Court · (1991) 1 DMC 278
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 13, 24
High Courts11 Dec 1990
Harbans Singh and Another Vs State (Delhi Administration) and Another
Delhi High Court · (1991) 43 DLT 356 : (1991) 1 DMC 353 : (1991) 20 DRJ 369
High Courts07 Dec 1990
Delhi Development Authority Vs Golcha Theatres and Others
Delhi High Court · (1991) 43 DLT 314 : (1991) 20 DRJ 128 : (1990) 2 ILR Delhi 470 : (1991) RLR 13
Delhi Development Act, 1957 — Section 15
High Courts07 Dec 1990
Abnash Rani Suri and Others Vs Santosh Choudhry and Another
Delhi High Court · (1994) 54 DLT 496 : (1991) 20 DRJ 124 : (1991) RLR 159
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 Dec 1990
Dilip Dey Vs Union of India and Others
Delhi High Court · (1991) 44 DLT 82
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)
High Courts06 Dec 1990
Manohar Lal Atree Vs Union of India and Others
Delhi High Court · (1991) 43 DLT 414
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4
High Courts05 Dec 1990
Tej Singh Vs State (Delhi Administration)
Delhi High Court · (1991) 43 DLT 318
Penal Code, 1860 (IPC) — Section 417
High Courts04 Dec 1990Disposed Off
M/s. Modi Threads Limited Vs M/s. Som Soot Gola Factory and another
Delhi High Court · AIR 1992 Delhi 4 : (1992) 22 DRJ 24
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2Specific Relief Act, 1963 — Section 38
High Courts04 Dec 1990
Baij Nath Vs Bhagat Singh and Another
Delhi High Court · (1991) 43 DLT 325 : (1991) 20 DRJ 322 : (1991) RLR 300
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts04 Dec 1990
Mool Chand Shyam Lal Vs The Food Corporation of India and Another
Delhi High Court · (1991) 1 ARBLR 151 : (1990) ILR Delhi 475 : (1991) RLR 45
High Courts04 Dec 1990
R.H. Enterprises and Others Vs Commissioner of Sales Tax and Others
Delhi High Court · (1991) 43 DLT 285 : (1992) 85 STC 251
Central Sales Tax Act, 1956 — Section 6A
High Courts03 Dec 1990
Surinder Bala Vs Satpal Chandha and Another
Delhi High Court · (1991) 43 DLT 307
Delhi Rent Control Act, 1958 — Section 14(1), 39
High Courts03 Dec 1990
Moti Bagh Mutual Aid Educational (Vidya Niketan) Society Vs Delhi Development Authority and Another
Delhi High Court · (1991) 43 DLT 319 : (1991) RLR 190
Constitution of India, 1950 — Article 226
High Courts03 Dec 1990
Praduman Kumar Jain Vs United of India and Others
Delhi High Court · (1991) 43 DLT 361
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226
High Courts01 Dec 1990Dismissed
Sears Roebuck and Company Vs Happy House (Tv) Manufacturing Company Private Limited and Others
Delhi High Court · (1990) 12 DEL CK 0036
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2