High Courts21 Dec 2018Disposed Off
Vipin Vs State
Delhi High Court · (2018) 12 DEL CK 0485
Indian Penal Code, 1860 — Section 308
COURT ARCHIVE
Delhi High Court judgments, 2018
5,462 judgments · page 1 of 274
High Courts21 Dec 2018Disposed Off
Sabir & Ors Vs State ( Nct Of Delhi) & Ors
Delhi High Court · (2018) 12 DEL CK 0484
Indian Penal Code, 1860 — Section 34, 308, 323, 341
High Courts21 Dec 2018Disposed Off
Saurabh Arora & Ors Vs State ( Nct Of Delhi ) & Anr
Delhi High Court · (2018) 12 DEL CK 0483
Indian Penal Code, 1860 — Section 34, 406, 498A, 509
High Courts21 Dec 2018Disposed Off
Manish Chadha Vs State ( Gnct Of Delhi)& Anr
Delhi High Court · (2018) 12 DEL CK 0482
Indian Penal Code, 1860 — Section 34, 289, 323, 341, 506
High Courts21 Dec 2018Disposed Off
Manoj Kumar & Ors Vs State (Nct Of Delhi) & Ors
Delhi High Court · (2018) 12 DEL CK 0481
Indian Penal Code, 1860 — Section 34, 325, 354B, 506, 509
High Courts21 Dec 2018Disposed Off
Tilak Raj Arora & Anr Vs State Of Nct Delhi & Anr
Delhi High Court · (2018) 12 DEL CK 0480
Indian Penal Code, 1860 — Section 34, 323, 354, 354B, 509
High Courts21 Dec 2018Disposed Off
Dheeraj & Ors Vs State & Anr
Delhi High Court · (2018) 12 DEL CK 0479
Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts21 Dec 2018Disposed Off
Nazim Vs State
Delhi High Court · (2018) 12 DEL CK 0478
Indian Penal Code, 1860 — Section 34, 323, 325
High Courts21 Dec 2018
IFCI Factors Limited Vs M/S Mvl Limited & Anr
Delhi High Court · (2018) 12 DEL CK 0366
Code of Civil Procedure, 1908 — Order 12 Rule 6
High Courts21 Dec 2018Dismissed
Ram Devi And Ors Vs Govt Of Nct Of Delhi And Ors
Delhi High Court · (2018) 12 DEL CK 0365
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1984 — Section 4, 6, 17
High Courts21 Dec 2018Dismissed
Devendra Kumar Gupta Vs Union Of India & Ors
Delhi High Court · (2018) 12 DEL CK 0364
High Courts21 Dec 2018Dismissed
M/S Brightstar Telecommunications India Ltd Vs M/S IWORLD Digital Solutions Private. Ltd
Delhi High Court · (2018) 12 DEL CK 0363
Arbitration and Conciliation Act, 1996 — Section 9, 11, 11(6A), 34Negotiable Instruments Act, 1881 — Section 138Evidence Act, 1872 — Section 91, 92
High Courts21 Dec 2018
Pipavav Energy Pvt Ltd Vs Madhavi Procon Pvt Ltd
Delhi High Court · (2018) 12 DEL CK 0362
Arbitration and Conciliation Act, 1996 — Section 34
High Courts21 Dec 2018
M/S Shree Seco Pvt Ltd Vs M/S S.A Traders Pvt Ltd
Delhi High Court · (2018) 12 DEL CK 0361
Arbitration and Conciliation Act, 1996 — Section 34Code of Civil Procedure, 1908 — Section 38, 39, 41
High Courts21 Dec 2018Dismissed
In The Matter Of: J.H. Jewellers Vs Umed Chindaliya And Ors
Delhi High Court · (2018) 12 DEL CK 0360
Code of Civil Procedure, 1908 — Section 114, 151, Order 47 Rule 1, Order 43 Rule 2, Order 41 Rule 3ALimitation Act, 1963 — Section 5
High Courts21 Dec 2018Dismissed
Sanjeev Kumar Bhardwaj Vs Sanjay Kumar
Delhi High Court · (2018) 12 DEL CK 0359
Indian Penal Code, 1860 — Section 279, 337
High Courts21 Dec 2018Partly Allowed
Ram Parkash @ Bittoo Vs State
Delhi High Court · (2018) 12 DEL CK 0356
Indian Penal Code, 1860 — Section 34, 304B, 306, 498ADowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
High Courts21 Dec 2018Dismissed
M/S Avantika Elcon Private Limited Vs M/S Ajit Industries Pvt. Ltd
Delhi High Court · (2018) 12 DEL CK 0355
High Courts21 Dec 2018
D.B. Corp. Ltd. Vs Dainik Divya Bhaskar & Anr
Delhi High Court · (2018) 12 DEL CK 0354
High Courts21 Dec 2018Disposed Off
Smt. Ritu Gupta Vs State & Anr
Delhi High Court · (2018) 12 DEL CK 0353
Indian Penal Code, 1860 — Section 323, 341Code of Criminal Procedure, 1973 — Section 320