High Courts24 Dec 1976
C.L. Seth and Another Vs Devki Nandan and Another
Delhi High Court · (1977) RLR 110
COURT ARCHIVE
Delhi High Court judgments, 1976
225 judgments · page 1 of 12
High Courts24 Dec 1976
Bansi Dhar Vs Union of India
Delhi High Court · (1977) LabIC 1636 : (1977) RLR 100
High Courts24 Dec 1976
Brighto Auto Industries Vs Raj Chawla
Delhi High Court · (1978) ILR Delhi 120 : (1977) RLR 158
High Courts24 Dec 1976
S.K. Gupta Vs The Union of India and Others
Delhi High Court · AIR 1977 Delhi 209 : (1977) ILR Delhi 659
High Courts24 Dec 1976
R.P. Kapur Vs Commissioner, Municipal Corporation of Delhi and Others
Delhi High Court · (1977) ILR Delhi 472 : (1977) RLR 164
High Courts23 Dec 1976Dismissed
Manmohan Sarup Kaushal and Another Vs Mela Ram and Others
Delhi High Court · (1977) ACJ 140
High Courts17 Dec 1976
C.P. Singh and Co. Vs New Delhi Municipal Committee
Delhi High Court · (1977) ILR Delhi 633
High Courts17 Dec 1976
Tirlok Chand Vs The Estate Officer and Another
Delhi High Court · (1977) ILR Delhi 511 : (1977) RLR 120
High Courts16 Dec 1976
Ansal Properties and Industries Ltd. and Another Vs Company
Delhi High Court · (1978) 48 CompCas 184 : (1977) ILR Delhi 444 : (1977) RLR 179
High Courts15 Dec 1976
Prem Raj Madan Lal Aboti and Another Vs The Collector of Central Excise and Others
Delhi High Court · (1977) ILR Delhi 779
High Courts15 Dec 1976
Prem Lal Vs Estate Officer
Delhi High Court · (1977) 13 DLT 95 : (1977) RLR 146
High Courts15 Dec 1976
Nvishwaath Khanna Vs Collector of Central Excise and Another
Delhi High Court · (1977) ILR Delhi 569 : (1977) RLR 141
High Courts14 Dec 1976Dismissed
Union Cooperative Insurance Society Ltd. Vs Rama Nand and Another
Delhi High Court · (1977) ACJ 82
High Courts14 Dec 1976
Paramjit Singh Vs Parkash Kaur
Delhi High Court · (1977) 13 DLT 73 : (1977) 1 ILR Delhi 713 : (1977) RLR 236
High Courts14 Dec 1976
Adhikarla Ananda Rao Vs S. Gurmel Singh and Others
Delhi High Court · (1977) 13 DLT 48 : (1977) 1 ILR Delhi 594 : (1977) RLR 97