High Courts24 Dec 1980
Jay Engineering Works Ltd. and Another Vs Union of India and Others
Delhi High Court · (1981) 8 ELT 284 : (1981) ILR Delhi 795
COURT ARCHIVE
Delhi High Court judgments, 1980
501 judgments · page 1 of 26
High Courts19 Dec 1980
M/s. Rajindra Electric Works, New Delhi Vs Delhi State Industrial Development Corporation Ltd. and another
Delhi High Court · AIR 1981 Delhi 225
Arbitration Act, 1940 — Section 20, 20(4), 8(1)(b)Partnership Act, 1932 — Section 69
High Courts19 Dec 1980
WG. C.D.R. Pritam Singh Bhinder and Others Vs Union of India
Delhi High Court · (1981) ILR Delhi 892
High Courts19 Dec 1980
Satish Swarup Gupta Vs Vraj Lal Mani Lal and Co.
Delhi High Court · (1981) 19 DLT 162 : (1981) 2 DRJ 37
High Courts19 Dec 1980
Dalip Chand Aggarwal and Others Vs Escorts Limited
Delhi High Court · AIR 1981 Delhi 150 : (1981) 20 DLT 267 : (1981) RLR 308
High Courts19 Dec 1980
Raj Kumar Ohri Vs Parmod Kanta
Delhi High Court · (1981) 19 DLT 338 : (1981) RLR 346
High Courts19 Dec 1980
Annie Benjamin Vs Banjamin Mathew
Delhi High Court · (1981) 19 DLT 239 : (1981) RLR 255
High Courts19 Dec 1980
Sudesh Kumar Vs Atam Parkash and Others
Delhi High Court · (1981) 20 DLT 9 : (1981) 1 ILR Delhi 409 : (1980) ILR Delhi 409
High Courts19 Dec 1980
Munshi Ram Sakhuja Vs Ram Parshad
Delhi High Court · (1981) 20 DLT 37 : (1981) 2 DRJ 78
High Courts18 Dec 1980
Commissioner of Income Tax Vs Caxton Press (P.) Ltd.
Delhi High Court · (1981) 6 TAXMAN 78
Income Tax Act, 1922 — Section 23, 43, 66(1)
High Courts18 Dec 1980
Commissioner of Sales Tax Vs Nangumal Ramkishore
Delhi High Court · (1981) 20 DLT 15 : (1981) RLR 235 : (1981) 48 STC 277
High Courts18 Dec 1980
Commissioner of Income Tax, Delhi-II Vs Caxton Press (P.) Ltd.
Delhi High Court · (1981) 22 CTR 144 : (1981) 129 ITR 462
High Courts18 Dec 1980
East India Hotels Ltd. Vs Commissioner of Sales Tax, Delhi Administration, New Delhi
Delhi High Court · (1981) 48 STC 179
High Courts18 Dec 1980
Commissioner of Sales Tax, Delhi Vs India Neon Signs
Delhi High Court · (1981) 48 STC 439
High Courts18 Dec 1980
Commissioner of Sales Tax, Delhi Vs Nangumal Ram Kishore
Delhi High Court · (1981) 20 DLT 15 : (1981) RLR 235 : (1981) 48 STC 277
High Courts18 Dec 1980
Emkay Exporters (P.) Ltd. and Another Vs Delhi Development Authority and Another
Delhi High Court · (1981) 19 DLT 229 : (1981) RLR 250
High Courts17 Dec 1980
P.N. Chopra and Others Vs Union of India and Others
Delhi High Court · (1981) 2 ILR Delhi 102 : (1981) ILR Delhi 102(1)
Constitution of India, 1950 — Article 14
High Courts17 Dec 1980
S. Rau''s Indian Administrative Service Study Circle Vs Sushila Nanda and Others
Delhi High Court · (1981) 19 DLT 174 : (1981) RLR 45
High Courts16 Dec 1980
Union of India Vs Delhi Small Scale Industries
Delhi High Court · (1981) 19 DLT 334 : (1981) RLR 339