High Courts27 Nov 1980
Hindustan Aluminium Corporation Ltd. Vs Superintendent, Central Excise, Mirzapur and others
Delhi High Court · (1981) ECR 208 : (1981) 8 ELT 642
COURT ARCHIVE
Delhi High Court judgments, 1980
501 judgments · page 3 of 26
High Courts26 Nov 1980
Addl. Commissioner of Income Tax, Delhi-I Vs Indian Co-operative Union Ltd.
Delhi High Court · (1981) 6 TAXMAN 59
High Courts26 Nov 1980
ADDL. COMMISSIONER OF Income Tax, DELHI-I Vs INDIAN CO-OPERATIVE UNION LTD.
Delhi High Court · (1982) 134 ITR 108
High Courts25 Nov 1980
Commissioner of Sales Tax Vs Devi Chaat Bhandar
Delhi High Court · (1981) 48 STC 51
High Courts25 Nov 1980
Commissioner of Sales Tax, Delhi Vs Rashmi Electricals
Delhi High Court · (1981) 47 STC 207
High Courts21 Nov 1980
Miss Alka Garg Vs University of Delhi and others
Delhi High Court · AIR 1981 Delhi 241
High Courts21 Nov 1980
B. Chawla and Sons Vs Bright Auto Industries
Delhi High Court · AIR 1981 Delhi 95 : (1981) 19 DLT 323 : (1981) RLR 373
High Courts21 Nov 1980
Harkishan and Others Vs Delhi Simla Catholic Archdiocese
Delhi High Court · (1981) 19 DLT 138 : (1984) 1 ILR Delhi 283
High Courts18 Nov 1980
State Bank of India Vs Machine Well Industries and others
Delhi High Court · (1983) 53 CompCas 830
High Courts17 Nov 1980
Renusagar Power Co. Ltd. Vs Union of India and Others
Delhi High Court · (1981) ILR Delhi 102 : (1982) 137 ITR 97
High Courts17 Nov 1980
Pritam Singh and Others Vs Ram Gopal Madan Lal and Others
Delhi High Court · (1981) 19 DLT 132
High Courts17 Nov 1980Dismissed
S. Narain Singh and another Vs M/s. Ram Gopal Madan Lal and others
Delhi High Court · AIR 1981 Delhi 88
Arbitration Act, 1940 — Section 31, 32, 33Civil Procedure Code, 1908 (CPC) — Section 141
High Courts13 Nov 1980
Tulsi Ram Vs Same Singh
Delhi High Court · AIR 1981 Delhi 165 : (1981) 19 DLT 378
High Courts13 Nov 1980
Smt. Inderbir Kaur and others Vs Satbir Singh and others
Delhi High Court · (1983) 53 CompCas 768
High Courts12 Nov 1980
Nematullah Vs Mohd. Zikriya
Delhi High Court · (1981) 19 DLT 55 : (1981) 2 DRJ 22
High Courts10 Nov 1980
The Chairman, Central Board of Direct Taxes, Ministry of Finance, New Delhi and Others Vs V.S. Malhotra
Delhi High Court · (1981) 128 ITR 543
High Courts10 Nov 1980
Chairman, Central Board of Direct Taxes and others Vs V.S. Malhotra
Delhi High Court · (1981) ILR Delhi 428 : (1981) 6 TAXMAN 80