High Courts06 Nov 1980
Krishna Devi Dalmia Vs Income Tax Officer
Delhi High Court · (1981) 6 TAXMAN 74
Income Tax Act, 1922 — Section 35
COURT ARCHIVE
Delhi High Court judgments, 1980
501 judgments · page 4 of 26
High Courts06 Nov 1980
Krishna Devi Dalmia Vs Income Tax Officer, Special Investigation Circle B (Now Central Circle VII), New Delhi and another
Delhi High Court · (1981) 128 ITR 210
High Courts05 Nov 1980
Krishan Lal Vs Mukand Lal
Delhi High Court · (1981) 19 DLT 93 : (1981) 2 DRJ 33 : (1981) RLR 182
High Courts05 Nov 1980
Suresh Kumar Vs State and Others
Delhi High Court · (1981) CriLJ 928 : (1981) 19 DLT 212
High Courts05 Nov 1980
Commissioner of Income Tax, Delhi (Central) Vs R. Dalmia
Delhi High Court · (1982) 135 ITR 346
High Courts04 Nov 1980
Canara Bank Vs Araveli Hillwine Sale Corporation
Delhi High Court · (1981) 20 DLT 8 : (1981) ILR Delhi 121 : (1981) RLR 39
High Courts03 Nov 1980
Gopal Paper and Board Mills Vs Union of India and others
Delhi High Court · (1981) 8 ELT 97
High Courts31 Oct 1980
Madan Lal Bhatia Vs Rattansehgal
Delhi High Court · (1980) 18 DLT 513 : (1981) RLR 22
High Courts31 Oct 1980
Vijay Automobiles Vs Union of India and Others
Delhi High Court · AIR 1981 Delhi 51 : (1981) 19 DLT 52 : (1981) RLR 135
High Courts31 Oct 1980
Sunder Devi Vs Brij Lal and Others
Delhi High Court · AIR 1981 Delhi 208 : (1981) 1 ILR Delhi 144
High Courts31 Oct 1980
Municipal Corporation of Delhi Vs Amrit Lal
Delhi High Court · (1981) CriLJ 422
High Courts31 Oct 1980
Thomson Press (India) Ltd., etc. Vs The Secretary, Ministoy of Finance
Delhi High Court · (1981) ILR Delhi 341
High Courts31 Oct 1980
Commissioner of Income Tax, Delhi (Central) Vs Northern India Theatres P. Ltd.
Delhi High Court · (1981) 128 ITR 497 : (1981) 6 TAXMAN 227
High Courts30 Oct 1980
S.N. Bhatia Vs Y.D. Sharma
Delhi High Court · (1981) 2 DRJ 51 : (1981) RLR 100
High Courts29 Oct 1980
Delhi Development Authority Vs Punjab National Bank and Another
Delhi High Court · (1981) 19 DLT 353 : (1981) RLR 4
High Courts29 Oct 1980
Western Manufacturing Co. Ltd Vs Deepak Industries Ltd. and Others
Delhi High Court · (1981) ILR Delhi 156
High Courts28 Oct 1980
Manjula Bhargava (Manjula Pandit) Vs Bharat Bhushan Bhargava, etc.
Delhi High Court · (1980) ILR Delhi 1535
High Courts28 Oct 1980
Bharat Metal Industries Vs Shri T.P. Singh, Secretary, Ministry of Finance
Delhi High Court · (1981) 8 ELT 716
High Courts28 Oct 1980Dismissed
Ish Kumar and Others Vs Bhagwanti Devi and Others
Delhi High Court · (1982) ACJ 183