High Courts27 Dec 1988
M. Baskaran Vs State
Delhi High Court · (1989) 37 DLT 298 : (1989) 1 RCR(Criminal) 661
COURT ARCHIVE
Delhi High Court judgments, 1988
412 judgments · page 1 of 21
High Courts21 Dec 1988
Erukulangara Kunhumohamed Vs Union of India and Others
Delhi High Court · (1989) 2 Crimes 694 : (1989) 37 DLT 292
High Courts21 Dec 1988
Baldev Singh Vs Durga Prasad and Others
Delhi High Court · (1990) 2 RCR(Criminal) 491
High Courts21 Dec 1988
Harish Chander @ Hari Vs State
Delhi High Court · (1989) 2 Crimes 72 : (1989) 37 DLT 265
High Courts21 Dec 1988
Harbhajan Singh Vs Union of India and Others
Delhi High Court · (1989) CriLJ 702 : (1989) 2 Crimes 86 : (1989) 37 DLT 246
High Courts20 Dec 1988
Kashi Nath Singh Vs Union of India and Others
Delhi High Court · (1989) 16 DRJ 310
High Courts20 Dec 1988
Sarvesh Chopra Vs The General Manager, Northern Railways and Another
Delhi High Court · (1989) 1 ARBLR 224 : (1989) 37 DLT 402
High Courts20 Dec 1988
Commissioner of Income Tax Vs Gulraj Educational Trust
Delhi High Court · (1989) 75 CTR 155 : (1989) 178 ITR 532 : (1989) 44 TAXMAN 13
High Courts20 Dec 1988
Ramesh Chander and Another Vs Delhi Transport Corporation
Delhi High Court · (1989) 58 FLR 731 : (1988) ILR Delhi 467
High Courts19 Dec 1988
Radha Construction Company Vs New Delhi Municipal Committee
Delhi High Court · (1989) 1 ARBLR 331 : (1989) 38 DLT 36
High Courts19 Dec 1988
Narain Singh Vs State
Delhi High Court · (1989) 37 DLT 268 : (1989) 1 RCR(Criminal) 371
High Courts19 Dec 1988
Baldev Singh Vs State
Delhi High Court · (1989) 37 DLT 147 : (1989) 22 ECR 495
High Courts19 Dec 1988
Lachhman Singh Vs Mahinder Singh and Others
Delhi High Court · (1989) 37 DLT 241
High Courts19 Dec 1988
Kailash Singh Vs State (Delhi Administration)
Delhi High Court · (1989) 37 DLT 145
High Courts15 Dec 1988
Basudev Banik Vs Union of India and Others
Delhi High Court · (1989) 37 DLT 186
High Courts12 Dec 1988
S Rajdev Singh and Another Vs Union of India (UOI) and Others
Delhi High Court · AIR 1989 Delhi 238