High Courts30 Nov 1988
Manjit Singh Grewal, Jalanhdar Vs Union of India and Others
Delhi High Court · (1989) 37 DLT 3
COURT ARCHIVE
Delhi High Court judgments, 1988
412 judgments · page 3 of 21
High Courts29 Nov 1988Dismissed
Vijay Narain Vs ESIC and Another
Delhi High Court · (1989) 58 FLR 932 : (1994) 3 LLJ 1189
High Courts28 Nov 1988
Sushil Kumar Vs Bhagwanti Devi and Another
Delhi High Court · (1989) 16 DRJ 289 : (1989) RLR 61
High Courts28 Nov 1988
Jasbir Singh Vs Union of India and Others
Delhi High Court · (1989) 37 DLT 250 : (1989) 16 DRJ 143
High Courts25 Nov 1988
Leela Chopra and Another Vs Surinder Pal Singh and Others
Delhi High Court · (1989) 38 DLT 40 : (1989) 59 FLR 249
High Courts24 Nov 1988
Sudha Vs State (Delhi Administration)
Delhi High Court · (1989) 37 DLT 140 : (1989) 16 DRJ 165
High Courts22 Nov 1988
Raminder Kaur Bedi Vs Jatinder Singh Bedi
Delhi High Court · (1989) 16 DRJ 154 : (1989) 1 RCR(Criminal) 346
High Courts22 Nov 1988Dismissed
Gurmauj Saran Baluja Vs Mrs. Joyce C. Salim and Others
Delhi High Court · AIR 1990 Delhi 13 : (1989) 37 DLT 114
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 151Delhi High Court Act, 1966 — Section 10(1)Transfer of Property Act, 1882 — Section 52
High Courts22 Nov 1988
Gurmauj Saran Baluja Vs Joyce C. Salim and Others
Delhi High Court · (1989) 16 DRJ 181
High Courts21 Nov 1988
Municipal Corporation of Delhi Vs Jai Narain Bansal and Others
Delhi High Court · (1989) 37 DLT 183
High Courts17 Nov 1988
D.T.C. and Another Vs Rattan Chand and Others
Delhi High Court · (1989) 1 ACC 185 : (1989) ACJ 593
High Courts15 Nov 1988
Ram Nath Moga Vs Siri Prakash Jain and Others
Delhi High Court · (1989) 39 DLT 136
High Courts08 Nov 1988Allowed
Krishan Sharma and P.S. Ghose Vs Bal Bhavan Society India
Delhi High Court · (1988) ILR Delhi 642
High Courts08 Nov 1988
Y. Rajeshwari Vs Bombay Tyres International Ltd.
Delhi High Court · (1989) 1 ARBLR 183 : (1989) 37 DLT 22 : (1989) 16 DRJ 137 : (1989) RLR 11
High Courts08 Nov 1988
Virendra Singh and Co. Vs Central Warehousing Corporation
Delhi High Court · (1989) 1 ARBLR 27 : (1989) 37 DLT 60