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Delhi High Court judgments, 1970

304 judgments · page 1 of 16

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High Courts29 Dec 1970

Shiv Kumar Vs Union of India

Delhi High Court · (1971) 7 DLT 270

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High Courts24 Dec 1970

Hari Ram Vs Ganga Saran

Delhi High Court · (1971) RLR 67

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High Courts24 Dec 1970

Khacheroo Mal Vs The State

Delhi High Court · (1971) 7 DLT 138

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High Courts24 Dec 1970

Narisingh Dass Sharma Vs Delhi Administration, Union Territory of Delhi and Others

Delhi High Court · AIR 1971 Delhi 198

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High Courts24 Dec 1970

Sukhdev Sahai and Others Vs District Magistrate, Delhi and Another

Delhi High Court · AIR 1971 Delhi 237

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High Courts24 Dec 1970

J.N. Banerjee Vs Sohan Lal Bhargava

Delhi High Court · AIR 1971 Delhi 243

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High Courts24 Dec 1970

Hari Narain and Others Vs Gopal Sahai and Others

Delhi High Court · (1972) 8 DLT 24

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High Courts24 Dec 1970

Commissioner of Income Tax Vs Bharat General Reinsurance Co. Ltd.

Delhi High Court · (1971) 41 CompCas 596 : (1971) 81 ITR 303

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High Courts23 Dec 1970

Mandir Thakur Raghunath Vs Land Acqutsition Collector

Delhi High Court · (1971) 7 DLT 266

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High Courts23 Dec 1970

S. Jabir Singh and Others Vs The Chief Commissioner, Delhi and Others

Delhi High Court · AIR 1971 Delhi 246

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High Courts23 Dec 1970

Phool Singh Vs Madan Lal Bajaj

Delhi High Court · (1970) ILR Delhi 535

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High Courts22 Dec 1970

Oberoi Clarks Vs Excise Taxation Officer

Delhi High Court · (1971) 7 DLT 172

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High Courts21 Dec 1970

Roshan Lal Devi Dass and Others Vs Man Mohan Chopra

Delhi High Court · AIR 1971 Delhi 201

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High Courts18 Dec 1970

B.N. Ahuja Vs G.S. Pathak and Others

Delhi High Court · (1970) ILR Delhi 438

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High Courts18 Dec 1970Allowed

K.R. Bhagat Vs Babu Ram Lamba

Delhi High Court · (1971) 7 DLT 141

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High Courts14 Dec 1970

Union of India Vs R.P. Dhir and Others

Delhi High Court · (1970) ILR Delhi 433

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High Courts14 Dec 1970

Madan Lal Vs Hema Wati

Delhi High Court · (1970) ILR Delhi 519

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High Courts10 Dec 1970

Munshi Lal and Others Vs Delhi Administration and Others

Delhi High Court · (1971) ILR Delhi 113

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High Courts09 Dec 1970

V. Radhakrishnan Murthy Vs Secretary, National Council of Educational Research and Training and Others

Delhi High Court · (1971) ILR Delhi 121

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High Courts09 Dec 1970

C.S. Loganathan Vs P.L. Kapur and Another

Delhi High Court · (1972) 83 ITR 430

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