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Delhi High Court judgments, 1970

304 judgments · page 2 of 16

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High Courts08 Dec 1970

Gayco Private Limited and Others Vs A.A. Khwaja and Others

Delhi High Court · (1970) ILR Delhi 453

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High Courts07 Dec 1970

The Commissioner of Income Tax Vs Life Insurance Corporation of India and Others

Delhi High Court · (1971) ILR Delhi 91

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High Courts07 Dec 1970

Wazir Chand Wadhwa Vs State

Delhi High Court · (1971) 7 DLT 197

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High Courts07 Dec 1970

The Commissioner of Income Tax Vs Kamla Devi and Another

Delhi High Court · (1971) 7 DLT 253 : (1971) 81 ITR 773

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High Courts03 Dec 1970

Digvijaya Narain Singh Vs A.K. Sen

Delhi High Court · (1971) 1 ILR Delhi 14

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High Courts30 Nov 1970

S.C. Malik Vs Union of India

Delhi High Court · AIR 1972 Delhi 211

Arbitration Act, 1940 — Section 2, 20, 31
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High Courts30 Nov 1970

N.D.M.C Vs Inder Narain and Others

Delhi High Court · (1970) ILR Delhi 306

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High Courts27 Nov 1970

Harbans Singh Vs Union of India

Delhi High Court · AIR 1971 Delhi 227

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High Courts27 Nov 1970

Major Harbans Singh Vs Union of India

Delhi High Court · (1971) ILR Delhi 326

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High Courts27 Nov 1970

Said-ud-Din Vs Mahabir Singh and Others

Delhi High Court · AIR 1971 Delhi 240

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High Courts27 Nov 1970

Chander Prakash Vs Sudesh Kumar

Delhi High Court · AIR 1971 Delhi 208 : (1971) 7 DLT 244 : (1971) 1 ILR Delhi 317

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High Courts26 Nov 1970

Tarif Singh Shanti Saroop Vs Union of India and Others

Delhi High Court · AIR 1971 Delhi 233

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High Courts23 Nov 1970

Edward Keventer(S) Private Limited Vs Commissioner of Income Tax, Delhi

Delhi High Court · (1971) ILR Delhi 75 : (1971) 81 ITR 126

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High Courts19 Nov 1970

Devi Parshad Mathur Vs The Union of India and Others

Delhi High Court · (1972) 8 DLT 112

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High Courts19 Nov 1970

Pratap Singh Vs State

Delhi High Court · (1970) ILR Delhi 477

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High Courts19 Nov 1970

Ram Singh and Others Vs Khushwaqat Raj and Others

Delhi High Court · AIR 1971 Delhi 164

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High Courts18 Nov 1970

Padam Chand Vs Bharat Singh and Others

Delhi High Court · (1971) 1 ILR Delhi 64 : (1971) ILR Delhi 64

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High Courts18 Nov 1970

Prem Singh Vs The State

Delhi High Court · (1970) ILR Delhi 510

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High Courts17 Nov 1970

Ram Kumar Vs Municipal Corporation and Another

Delhi High Court · (1971) CriLJ 716

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High Courts16 Nov 1970

DELHI GLASS WORKS P. LTD Vs COMMISSIONER OF Income Tax, NEW DELHI.

Delhi High Court · (1971) 81 ITR 95

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