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Delhi High Court judgments, 1981

494 judgments · page 1 of 25

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High Courts18 Dec 1981

Moti Films Private Ltd. and Another Vs Harish Bansal and Others

Delhi High Court · (1983) 54 CompCas 856 : (1982) 21 DLT 150

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High Courts18 Dec 1981

Amarjeet Singh Vs Bhagwati Devi

Delhi High Court · (1982) 3 DRJ 131 : (1982) RLR 156

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High Courts18 Dec 1981

Additional Commissioner of Income Tax Vs Central India Corporation

Delhi High Court · (1982) 9 TAXMAN 142

Income Tax Act, 1961 — Section 184(7), 185, 186, 187, 263Partnership Act, 1932 — Section 17(6), 17(b), 42
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High Courts18 Dec 1981

Delhi Transport Corporation Vs Ram Kumar and another

Delhi High Court · (1982) 44 FLR 356 : (1982) 2 LLJ 191

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High Courts18 Dec 1981

Dalam Chand Baid Vs Union of India and others

Delhi High Court · (1981) 12 DEL CK 0018

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High Courts18 Dec 1981

Motion Pictures Association, In re: G.S. Mayawala and others Vs Motion Pictures Association and others Dinkar Rai D. Desai and others Vs G.S. Mayawala and others

Delhi High Court · (1984) 55 CompCas 375

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High Courts18 Dec 1981

D.L.F. Housing and Construction (P.) Ltd. Vs Commissioner of Income Tax Delhi (Central)

Delhi High Court · (1982) 29 CTR 199 : (1983) 141 ITR 806

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High Courts18 Dec 1981

Commissioner of Income Tax Vs R. Dalmia. (Decd.) (by L. Rs. Saraswathi Dalmia and others)

Delhi High Court · (1987) 163 ITR 524

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High Courts18 Dec 1981

Addl. Commissioner of Income Tax, Delhi-II Vs Central India Corporation

Delhi High Court · (1983) 140 ITR 521

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High Courts17 Dec 1981

Roshan Lal Vs The Management of Swatantra Bharat Mills and Others

Delhi High Court · (1982) 1 LLJ 368

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High Courts16 Dec 1981

Commissioner of Income Tax Vs R. Dalmia. (Decd.) (through Legal Representatives)

Delhi High Court · (1987) 163 ITR 525

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High Courts16 Dec 1981

Commissioner of Wealth Tax Vs Smt. Savitri Devi

Delhi High Court · (1982) 29 CTR 177 : (1983) 140 ITR 525

Wealth Tax Act, 1957 — Section 2, 5(1), 7(1)
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High Courts15 Dec 1981

Narinder Kumar Vs T.C. Jain and Another

Delhi High Court · (1982) 21 DLT 155

Delhi Rent Control Act, 1958 — Section 15(1)
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High Courts14 Dec 1981

O.P. Vohra Vs Union of India and Others

Delhi High Court · (1982) 3 DRJ 289 : (1982) RLR 635

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High Courts14 Dec 1981

Abdul Waffid and Others Vs Union of India

Delhi High Court · AIR 1982 Delhi 290 : (1982) 21 DLT 29 : (1982) ILR Delhi 423 : (1982) RLR 196

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High Courts14 Dec 1981

Punj Sons (P.) Ltd. Vs Municipal Corporation of Delhi

Delhi High Court · (1982) 21 DLT 182 : (1982) RLR 247

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High Courts11 Dec 1981Dismissed

M/s. Inland Commercial (TPT) Service, Delhi and others Vs Union of India and others

Delhi High Court · AIR 1982 Delhi 393

Air Corporations Act, 1953 — Section 45, 45(2)(g), 7(2)(a)Constitution of India, 1950 — Article 13, 14, 19, 19(1), 19(1)Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 165
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High Courts10 Dec 1981

Food Corporation of India Vs Balkrishna Garg

Delhi High Court · (1982) 21 DLT 167 : (1982) 1 ILR Delhi 756 : (1982) ILR Delhi 756

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High Courts10 Dec 1981

Commissioner of Income Tax Vs All India Hindu Mahasabha

Delhi High Court · (1982) 29 CTR 137 : (1983) 140 ITR 748 : (1982) 11 TAXMAN 205

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High Courts10 Dec 1981

Handicrafts and Handloom Export Corporation of India Vs Commissioner of Income Tax, Delhi-II

Delhi High Court · (1982) 29 CTR 185 : (1983) 140 ITR 532 : (1982) 10 TAXMAN 232

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