High Courts09 Dec 1981Allowed

Lakha Singh Vs Som Nath

Delhi High Court · AIR 1982 Delhi 348

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 39 Rule 1, Order 39 Rule 2, 47, 47(2)
High Courts24 Nov 1981Dismissed

Smt. Maya Vs Brij Nath

Delhi High Court · AIR 1982 Delhi 240

Evidence Act, 1872 — Section 138, 146, 146, 147, 148Hindu Marriage Act, 1955 — Section 13, 13(1), 13(1)(ib), 28, 9