High Courts09 Nov 1981
Ram Nath Mehra and Sons Vs Union of India
Delhi High Court · AIR 1982 Delhi 164 : (1982) 21 DLT 38(2) : (1982) RLR 12
COURT ARCHIVE
Delhi High Court judgments, 1981
494 judgments · page 4 of 25
High Courts06 Nov 1981
Chander Krishan Gupta Vs Pannalal Girdhari Lal Pvt. Ltd. and Others
Delhi High Court · (1984) 55 CompCas 702 : (1982) 3 DRJ 295
High Courts06 Nov 1981
Sohan Lal Taneja, etc. Vs Delhi Administration, etc.
Delhi High Court · (1982) 21 DLT 32 : (1983) 2 ILR Delhi 610 : (1982) LabIC 1018
High Courts06 Nov 1981
Express Engineering and Construction Co. Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1982) 21 DLT 59 : (1982) 3 DRJ 284 : (1981) 2 ILR Delhi 988 : (1982) RLR 88
High Courts05 Nov 1981
A.K. Rawat Vs Shakuntala Anand and Others
Delhi High Court · (1982) 21 DLT 14 : (1981) 3 DRJ 20 : (1982) RLR 115
High Courts05 Nov 1981
Sushma Khanna Vs Suresh Khanna
Delhi High Court · AIR 1982 Delhi 176 : (1982) RLR 47
High Courts04 Nov 1981
State (Delhi Administration) Vs Dharam Pal and others
Delhi High Court · (1980) CriLJ 1394 : (1982) 21 DLT 50
High Courts03 Nov 1981
Nanak Chand Sharma Vs Union of India (U.O.I.) and Others
Delhi High Court · (1986) 29 DLT 246
High Courts03 Nov 1981
Sushil Kumar and others Vs Collector of Central Excise and others
Delhi High Court · (1983) 12 ELT 687
High Courts03 Nov 1981
Ram Lubhaya Kapoor Vs Ram Prakash Mehra and Another
Delhi High Court · (1982) 21 DLT 119 : (1982) 3 DRJ 26 : (1982) RLR 35
High Courts03 Nov 1981
Sushil Kumar and Others Vs Vipin Manek Lal and Others
Delhi High Court · (1982) ILR Delhi 276
High Courts02 Nov 1981
Arjansingh and Others Vs Deputy Mal Jain and Others
Delhi High Court · (1982) 22 DLT 14 : (1982) ILR Delhi 11 : (1982) RLR 60
Delhi Municipal Corporation Act, 1957 — Section 313
High Courts30 Oct 1981
Rawla Construction Co. Vs Union of India
Delhi High Court · (1982) ILR Delhi 44 : (1982) RLR 20
High Courts30 Oct 1981
D.N. Gupta Vs Jaswant Singh
Delhi High Court · AIR 1982 Delhi 250 : (1982) 21 DLT 8 : (1982) 3 DRJ 1 : (1982) ILR Delhi 309 : (1982) RLR 185
High Courts30 Oct 1981Dismissed
Chandra Bhan Dembla Trading, Delhi Vs Bharat Sewing Machine Co., Bikaner
Delhi High Court · AIR 1982 Delhi 230
Trade and Merchandise Marks Act, 1958 — Section 111
High Courts30 Oct 1981
Mohd. Sualin and Others Vs Sunila Chugh
Delhi High Court · AIR 1982 Delhi 217 : (1982) 21 DLT 77 : (1982) 3 DRJ 6 : (1982) RLR 29