High Courts30 Oct 1981
Manohar Lal Vs Narain Das and Delhi Development Authority
Delhi High Court · (1982) 21 DLT 121 : (1982) 3 DRJ 33 : (1982) ILR Delhi 54 : (1982) RLR 41
COURT ARCHIVE
Delhi High Court judgments, 1981
494 judgments · page 5 of 25
High Courts29 Oct 1981
Chand Pruthi Vs Municipal Corporation of Delhi
Delhi High Court · (1982) 22 DLT 145
High Courts29 Oct 1981
Mehar Singh Vs Municipal Corporation of Delhi
Delhi High Court · AIR 1983 Delhi 259 : (1982) 21 DLT 304 : (1982) RLR 431
High Courts29 Oct 1981
Neera Graver, etc. Vs Narinder Jaggi
Delhi High Court · (1982) 21 DLT 33 : (1982) RLR 18
High Courts23 Oct 1981
Dal Chand @ Dalia Vs The State
Delhi High Court · (1982) CriLJ 1477 : (1982) 21 DLT 127 : (1982) 1 ILR Delhi 614
High Courts21 Oct 1981
Visual Builders Private Ltd. Vs Delhi Municipal Corporation and Another
Delhi High Court · (1982) 22 DLT 151
High Courts21 Oct 1981
Rajinder Nath Vs M.L. Khosla, Income Tax Officer and Another
Delhi High Court · (1982) 10 TAXMAN 217
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 271, 277
High Courts21 Oct 1981
RAJINDER NATH Vs M. L. KHOSLA, Income Tax OFFICER, AND ANOTHER.
Delhi High Court · (1982) 27 CTR 13 : (1982) 134 ITR 397
High Courts21 Oct 1981
Madan Mohan Lal Sri Ram Pvt. Ltd. Vs P. Tandon
Delhi High Court · (1982) 21 DLT 16 : (1981) 2 DRJ 308
High Courts20 Oct 1981
Rajeshwar Dayal Vs Nanak Chand and Others
Delhi High Court · (1982) 21 DLT 45 : (1982) 3 DRJ 44
High Courts20 Oct 1981
Anwar Vs State (Delhi Administration)
Delhi High Court · (1982) CriLJ 449 : (1982) 21 DLT 26
High Courts20 Oct 1981
United Commercial Bank Vs Rathi Fibres and Fabrics Ltd. and others
Delhi High Court · AIR 1983 Delhi 111 : (1983) 54 CompCas 625 : (1982) 21 DLT 57(2)
High Courts19 Oct 1981
M/s. Span Consultants Pvt. Ltd., New Delhi Vs M/s. Rashtriya Chemicals and Fertilizers Ltd., Bombay
Delhi High Court · AIR 1982 Delhi 157
Arbitration Act, 1940 — Section 20
High Courts19 Oct 1981
Commissioner of Income Tax, Delhi (Central) Vs Mridu Hari Dalmia
Delhi High Court · (1982) 27 CTR 20 : (1982) ILR Delhi 183
High Courts19 Oct 1981
Commissioner of Income Tax Vs Mirdu Hari Dalmia
Delhi High Court · (1982) 133 ITR 550
High Courts16 Oct 1981
State (Delhi Administration) Vs Gopal Krishan and Others
Delhi High Court · (1982) CriLJ 64 : (1982) 21 DLT 60