High Courts30 Sept 1981
J. Dalmia Vs Commissioner of Income Tax, Delhi (Central)
Delhi High Court · (1982) 31 CTR 305 : (1982) 138 ITR 653 : (1982) 9 TAXMAN 1
COURT ARCHIVE
Delhi High Court judgments, 1981
494 judgments · page 7 of 25
High Courts29 Sept 1981Dismissed
S.C. Malik Vs P.P. Sharma
Delhi High Court · AIR 1982 Delhi 83
Constitution of India, 1950 — Article 14, 16, 226, 229, 229(1)Delhi High Court Act, 1966 — Section 4
High Courts25 Sept 1981
Orient Paper Mills Limited Vs Deputy Director of Inspection, Customs and Central Excise and others
Delhi High Court · (1982) 21 DLT 99 : (1982) 10 ELT 247
High Courts25 Sept 1981
Satya Vir Singh and Others Vs Union of India and Others
Delhi High Court · (1981) ILR Delhi 713 : (1982) LabIC 663
High Courts25 Sept 1981
Bhoomitra Sharma Vs Dev Raj Sood and Others
Delhi High Court · (1982) ILR Delhi 440
High Courts24 Sept 1981
Additional Commissioner of Income Tax Vs William Land
Delhi High Court · (1982) 8 TAXMAN 115
Income Tax Act, 1961 — Section 10(6)(vii), 10(6)(vii)(a)(ii)
High Courts24 Sept 1981
S.K. Arora Vs S.L. Sarna
Delhi High Court · AIR 1982 Delhi 205 : (1981) 20 DLT 480
High Courts24 Sept 1981
Prominent Motors (India) Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1983) 35 CTR 175 : (1983) 140 ITR 326 : (1982) 8 TAXMAN 181
High Courts23 Sept 1981
Vij Sales Corporation Vs Lufthansa, German Airlines
Delhi High Court · (1981) ILR Delhi 749
High Courts23 Sept 1981
Madhubala Gupta Vs The Commissioner of Police and Others
Delhi High Court · (1981) 20 DLT 399
High Courts22 Sept 1981
Indian Glass Agency Vs Commissioner of Income Tax
Delhi High Court · (1982) 26 CTR 394 : (1981) 2 ILR Delhi 894 : (1982) 137 ITR 245 : (1982) 8 TAXMAN 14
High Courts22 Sept 1981
Sudsons Construction Co. Vs Addl. Commissioner of Income Tax, New Delhi
Delhi High Court · (1983) 140 ITR 634 : (1982) 10 TAXMAN 205
High Courts18 Sept 1981Dismissed
Miss Kailash Mehta and others Vs Municipal Corporation Delhi
Delhi High Court · AIR 1982 Delhi 59
Constitution of India, 1950 — Article 14
High Courts17 Sept 1981
Addl. Commissioner of Income Tax, New Delhi Vs Indian Drugs and Pharmaceuticals Ltd.
Delhi High Court · (1983) 141 ITR 134 : (1982) 9 TAXMAN 95
High Courts17 Sept 1981
Bal Krishan Julka Vs K.L. Verma
Delhi High Court · AIR 1982 Delhi 19 : (1981) 20 DLT 383 : (1981) 2 DRJ 254
High Courts17 Sept 1981
Harprashad and Co. Ltd. Vs Allahabad Bank
Delhi High Court · AIR 1983 Delhi 280 : (1983) 54 CompCas 407 : (1981) ILR Delhi 575
High Courts16 Sept 1981
Mahesh Chander Vs Dershan Kaur
Delhi High Court · (1982) 21 DLT 36 : (1982) RLR 52
High Courts16 Sept 1981
Addl. Commissioner of Income Tax, Delhi-II Vs Dyer''s Stone Lime Co. (P.) Ltd.
Delhi High Court · (1982) 136 ITR 8
High Courts15 Sept 1981
J.R. Sehgal Vs Collector of Central Excise, New Delhi and another
Delhi High Court · (1983) 12 ELT 760
High Courts14 Sept 1981
Delhi Transport Corporation Vs Shanti and Others
Delhi High Court · (1981) 20 DLT 417