High Courts21 Dec 1982
Jagdish Kumar Aggarwal Vs Agra Aerial Taxi Service and Others
Delhi High Court · (1983) 23 DLT 251 : (1983) 4 DRJ 324 : (1983) RLR 197
COURT ARCHIVE
Delhi High Court judgments, 1982
415 judgments · page 1 of 21
High Courts21 Dec 1982
M/s. Kisan Industries Vs M/s. Punjab Food Corporation and another
Delhi High Court · AIR 1983 Delhi 387
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Stamp Act, 1899 — Section 35Trade and Merchandise Marks Act, 1958 — Section 37, 38, 38(1)
High Courts21 Dec 1982
Sohan Nayyar and others Vs Lt. Governor of Delhi (Arbitrator) and another
Delhi High Court · AIR 1983 Delhi 301
Administration of Evacuee Property Act, 1950 — Section 24Arbitration Act, 1940 — Section 14, 14(2), 15, 17, 24Delhi Co-operative Societies Act, 1972 — Section 75
High Courts21 Dec 1982
Mohinder Singh Vs Jagan Nath Bansal and Another
Delhi High Court · (1983) 4 DRJ 332 : (1983) RLR 230
High Courts21 Dec 1982
Avinash Chander Vs The State
Delhi High Court · (1983) CriLJ 595 : (1983) 23 DLT 214 : (1983) 4 DRJ 356 : (1983) RLR 104
High Courts21 Dec 1982
State Trading Corporation and Another Vs Harsha Tractors Limited
Delhi High Court · (1983) ILR Delhi 263
High Courts21 Dec 1982
J.S. Sood Vs Saawan Kumar
Delhi High Court · AIR 1983 Delhi 273 : (1983) 23 DLT 326 : (1983) 4 DRJ 345 : (1983) RLR 318
High Courts20 Dec 1982
National Assn. of Motion Pictures Exhibitors, Delhi Vs Union of India and Others
Delhi High Court · (1983) ILR Delhi 691
High Courts20 Dec 1982
Gillanders Arbuthnot and Co. Ltd. and Others Vs Union of India and Others
Delhi High Court · (1983) 2 ILR Delhi 42 : (1983) ILR Delhi 42
High Courts20 Dec 1982
Santosh Kumar Jain Vs Union of India and Others
Delhi High Court · (1983) 1 Crimes 945 : (1983) 23 DLT 164
High Courts20 Dec 1982Allowed
H.L. Vijh and Others Vs Union of India (UOI) and Others
Delhi High Court · (1983) ILR Delhi 380
High Courts14 Dec 1982
Safari Airways Vs The Estate Officer and Others
Delhi High Court · AIR 1983 Delhi 347 : (1983) 4 DRJ 279
High Courts13 Dec 1982
Copal Vs Baso Mal Jagat Narain and Others
Delhi High Court · (1983) 23 DLT 221 : (1983) RLR 226
High Courts10 Dec 1982
Himmat Singh Sandhu Vs Joginder Singh Sandhu, etc.
Delhi High Court · (1983) 4 DRJ 294 : (1983) RLR 175
High Courts10 Dec 1982
Vipin Maneklal and Others Vs Sushil Kumar and Others
Delhi High Court · AIR 1983 Delhi 307
High Courts10 Dec 1982
Collector of Central Excise at Poona and others Vs Sushil Kumar and others
Delhi High Court · (1983) 14 ELT 2226
High Courts10 Dec 1982
Nirmal Jain Vs The State and Others
Delhi High Court · AIR 1983 Delhi 120 : (1983) 4 DRJ 152 : (1983) RLR 130
High Courts07 Dec 1982
Raj Rani Vs Subhash Chander
Delhi High Court · (1983) 23 DLT 240 : (1983) 2 ILR Delhi 399