High Courts03 Dec 1982
Vijay Pal Singh and Others Vs Delhi Administration and Others
Delhi High Court · (1983) 4 DRJ 337
COURT ARCHIVE
Delhi High Court judgments, 1982
415 judgments · page 2 of 21
High Courts03 Dec 1982
Kishore Kumar and Others Vs The State
Delhi High Court · (1983) 1 Crimes 940 : (1983) 23 DLT 121
High Courts02 Dec 1982
Dharma Devi Vs Padam Singh and Others
Delhi High Court · (1983) ACJ 200
Fatal Accidents Act, 1855 — Section 1AHindu Succession Act, 1956 — Section 8Motor Vehicles Act, 1939 — Section 110C(2A)
High Courts01 Dec 1982
Raunaq International Ltd. Vs Mini Sea Food and Others
Delhi High Court · (1983) 4 DRJ 299 : (1983) RLR 202
High Courts30 Nov 1982
Suresh Kumar Sanghi and 0rs. Vs Amit Kumar Sanghi and Sons
Delhi High Court · (1983) 4 DRJ 186
High Courts29 Nov 1982Allowed
D.N. Srivastva Vs Parthajoy Das and Others
Delhi High Court · (1983) 1 Crimes 248 : (1983) 4 DRJ 224 : (1983) RLR 65
High Courts26 Nov 1982
Lachhman Dass Deceased and Others Vs Veer Finance Company and Others
Delhi High Court · AIR 1983 Delhi 397 : (1983) 23 DLT 231 : (1983) RLR 109
High Courts26 Nov 1982
Pioneer Consolidated Co. of India Ltd. Vs Indian Turpentine and Rosin Co.
Delhi High Court · (1984) 55 CompCas 509
High Courts26 Nov 1982
Hira Lal and Son and others Vs Lakshmi Commercial Bank
Delhi High Court · (1982) 11 DEL CK 0022
High Courts26 Nov 1982
M/s. Magnum Films and another Vs Golcha Properties Pvt. Ltd.
Delhi High Court · AIR 1983 Delhi 392
High Courts25 Nov 1982
Avtar Krishan Bhatnagar Vs Kanwal Narain
Delhi High Court · (1983) 23 DLT 275 : (1983) 4 DRJ 140 : (1983) RLR 14
High Courts25 Nov 1982
Lal Biak Sanga Vs The State
Delhi High Court · (1983) 1 Crimes 517 : (1983) 23 DLT 144 : (1983) 4 DRJ 182 : (1983) RLR 5
High Courts24 Nov 1982
Commissioner of Wealth Tax, Delhi-III Vs Rukmani Devi
Delhi High Court · (1983) 34 CTR 358 : (1983) 142 ITR 41 : (1983) 14 TAXMAN 174
High Courts23 Nov 1982
Gaon Sabha Budhela and Another Vs Dharam Singh
Delhi High Court · (1984) 25 DLT 394
High Courts18 Nov 1982
Sunder Dev Vs Union of India and Others
Delhi High Court · (1983) 23 DLT 115 : (1983) LabIC 1013 : (1983) RLR 36 : (1983) 2 SLJ 145
High Courts18 Nov 1982
H.L. Bhasin and Others Vs A.K. Das and Others
Delhi High Court · (1983) 4 DRJ 206 : (1983) LabIC 1603
High Courts18 Nov 1982
Golcha Theatres and Others Vs Lt. Governor of Delhi and Others
Delhi High Court · (1983) 4 DRJ 303 : (1983) RLR 179