High Courts22 Dec 1978
Sagar Shamsher Jang Bahadur Rana and Another Vs The Union of India and Others
Delhi High Court · AIR 1979 Delhi 118 : (1979) 1 ILR Delhi 492
COURT ARCHIVE
Delhi High Court judgments, 1978
240 judgments · page 1 of 12
High Courts22 Dec 1978
V.V. Purie Vs E.M.C. Steel Ltd. and Others
Delhi High Court · (1980) 50 CompCas 127 : (1979) ILR Delhi 477
High Courts22 Dec 1978
Hira Lal and Others Vs Banarasi Dass
Delhi High Court · (1979) 15 DLT 300 : (1979) RLR 354
High Courts21 Dec 1978
Inder Mohan Lal Vs Secretary, Delhi Administration and Another
Delhi High Court · (1979) 15 DLT 80
High Courts19 Dec 1978
C.K. Karunakaran Vs Union of India (UOI) and Others
Delhi High Court · (1980) 121 ITR 757
High Courts14 Dec 1978
Swadeshi Cotton Mills Co. Ltd. and Others Vs Union of India and Another
Delhi High Court · (1979) ILR Delhi 387
High Courts14 Dec 1978
Indian Organic Chemicals Limited Vs Union of India and others
Delhi High Court · (1980) 6 ELT 521
High Courts13 Dec 1978
Gidney Club, New Delhi and Another Vs Union of India and Others
Delhi High Court · AIR 1980 Delhi 33 : (1979) ILR Delhi 45
High Courts08 Dec 1978
Civil Miscellaneous (Original) Tikka Shatrujit Singh and Others Vs Brig. Sukhjit Singh
Delhi High Court · (1979) ILR Delhi 321
High Courts07 Dec 1978
Goodwill India Ltd. Vs Jagir Singh and Others
Delhi High Court · (1979) ILR Delhi 328
High Courts06 Dec 1978
Central Bank of India Vs India Mica Grinders (P) Ltd.
Delhi High Court · (1979) 15 DLT 53
High Courts06 Dec 1978
Tilak Raj and Shanti Devi Vs The State
Delhi High Court · (1979) CriLJ 93 : (1979) ILR Delhi 267
High Courts02 Dec 1978
Azra Seema Iyengar Vs J.P.S. Oberoi and Another
Delhi High Court · AIR 1979 Delhi 101
High Courts30 Nov 1978
Amrik Singh Bhandari Vs Uttani Singh Dugal and Co. Pvt. Ltd. and Others
Delhi High Court · AIR 1979 Delhi 81
Arbitration Act, 1940 — Section 8
High Courts30 Nov 1978
Laxmi Starch Ltd. and Another Vs State and Municipal Corporation of Delhi
Delhi High Court · (1979) ILR Delhi 332