High Courts06 Nov 1978
Mohammed Din and Another Vs Narain Dass
Delhi High Court · (1979) ILR Delhi 139
COURT ARCHIVE
Delhi High Court judgments, 1978
240 judgments · page 3 of 12
High Courts03 Nov 1978
Bhopal Singh Vs Union of India
Delhi High Court · (1979) 15 DLT 93 : (1979) 1 ILR Delhi 340 : (1979) LabIC 860
High Courts03 Nov 1978
Basanta Lal and Others Vs Municipal Corporation of Delhi
Delhi High Court · (1979) 15 DLT 22
High Courts02 Nov 1978Allowed
Madras Rubber Factory Limited Vs Union of India (UOI) and Others
Delhi High Court · (1979) CENCUS 225 : (1979) 4 ELT 173
High Courts02 Nov 1978
Bharat Ram and Another Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1979) 15 DLT 123
High Courts02 Nov 1978Dismissed
Miss Azra Seema Iyengar Vs J.P.S. Oberoi and another
Delhi High Court · (1978) 11 DEL CK 0012
High Courts27 Oct 1978
Oriental Fire and General Insurance Co. Ltd. and Another Vs Union of India and Others
Delhi High Court · (1979) ILR Delhi 346
High Courts27 Oct 1978
Sikand Construction Co. Vs State Bank of India
Delhi High Court · (1979) ILR Delhi 364
High Courts23 Oct 1978
Gian Chand Vs Roop Narain
Delhi High Court · (1979) ILR Delhi 377 : (1979) RLR 469
High Courts20 Oct 1978
N.P. Berry Vs Delhi Transport Corporation and Another
Delhi High Court · (1979) 15 DLT 108 : (1979) 1 ILR Delhi 159 : (1979) RLR 88
High Courts20 Oct 1978
Beopar Mandal Yusuf Sarai Market etc. Vs The Lt. Governor of Delhi etc.
Delhi High Court · (1978) 14 DLT 193
High Courts19 Oct 1978
Harbans Singh Vs E.R. Srinivasan and Another
Delhi High Court · AIR 1979 Delhi 171 : (1979) 1 ILR Delhi 248
High Courts13 Oct 1978
Northern Railway Vendor''s Industrial (Service) Society Ltd. Vs Union of India
Delhi High Court · (1979) 15 DLT 100
High Courts13 Oct 1978
Municipal Corporation of Delhi and Others Vs M.M. Tuli and Others
Delhi High Court · (1979) 1 ILR Delhi 11 : (1979) RLR 337
High Courts13 Oct 1978
Municipal Corporation of Delhi and Another Vs Man Mohan Tuli and Others
Delhi High Court · AIR 1979 Delhi 144
High Courts12 Oct 1978
P.S. Gill and Others Vs Union of India and Others
Delhi High Court · (1979) 16 DLT 266 : (1979) ILR Delhi 601 : (1979) RLR 497
High Courts10 Oct 1978
The Punjab National Bank Ltd. Vs Panchsheela Industrial Co-operative Society Ltd. and Others
Delhi High Court · (1979) ILR Delhi 300