COURT ARCHIVE
Delhi High Court judgments, 1978
240 judgments · page 4 of 12
High Courts06 Oct 1978
Vinod Kumar Malhotra Vs Indian Airlines Corporation
Delhi High Court · (1979) 15 DLT 32
High Courts03 Oct 1978
Madan Machine Tools, New Delhi Vs Financial Commissioner of Sales Tax, Delhi and Others
Delhi High Court · (1979) ILR Delhi 56 : (1979) 43 STC 464
High Courts28 Sept 1978
Tara Chand Vs Holkar Mal and Others
Delhi High Court · AIR 1979 Delhi 160 : (1978) 14 DLT 238
High Courts27 Sept 1978
Sudhir Bhasin Vs Babu Ram Gupta, etc.
Delhi High Court · (1979) ILR Delhi 280
High Courts27 Sept 1978
Ved Rattan and Bros. Vs Janak Raj
Delhi High Court · (1978) 14 DLT 244 : (1979) RLR 170
High Courts27 Sept 1978
Aero System Vs Jagannath Sharma and Another
Delhi High Court · (1978) 14 DLT 234
High Courts25 Sept 1978
Manifold Machines (P) Ltd. Vs Municipal Corporation of Delhi
Delhi High Court · (1978) 14 DLT 231
High Courts25 Sept 1978
Thaneshwar Singh Vs Union of India and Others
Delhi High Court · (1979) CriLJ 94 : (1979) 15 DLT 245 : (1979) ILR Delhi 170 : (1979) RLR 46
High Courts22 Sept 1978
Kul Bhusan Chopra Vs Punjab National Bank and Others
Delhi High Court · (1979) 2 LLJ 86
High Courts22 Sept 1978
Chief Controlling Revenue Authority, Delhi Vs Marshal Produce Brokers Co. Pvt. Ltd.
Delhi High Court · AIR 1980 Delhi 249 : (1979) 15 DLT 13 : (1979) 1 ILR Delhi 1
High Courts18 Sept 1978
Baldeep Singh Vs Union of India and Others
Delhi High Court · (1979) ILR Delhi 72
High Courts14 Sept 1978
Lakhbir Chand Vs Land Acquisition Collector, Delhi and Others
Delhi High Court · AIR 1979 Delhi 53