COURT ARCHIVE
Delhi High Court judgments, 1978
240 judgments · page 6 of 12
High Courts21 Aug 1978
The Central Board of Industries and Commerce and Others Vs Sham Lal Gupta
Delhi High Court · (1978) 14 DLT 254
High Courts21 Aug 1978
The Official Liquidator of Liberty Finance Pvt. Ltd. (In Liquidation) Vs Radha Mohan and Others
Delhi High Court · (1979) 49 CompCas 287 : (1979) ILR Delhi 128
High Courts21 Aug 1978
New Delhi Municipal Committee Vs Chaman Lal Chopra
Delhi High Court · AIR 1979 Delhi 108 : (1978) 2 ILR Delhi 762
High Courts21 Aug 1978
Commissioner of Income Tax Vs Kesri Chand
Delhi High Court · (1979) 118 ITR 692
High Courts14 Aug 1978
Tek Chand Vs State and Municipal Corporation of Delhi
Delhi High Court · (1979) 15 DLT 61
High Courts11 Aug 1978
Pearl Hosiery Mills, Ludhiana Vs Union of India and Another
Delhi High Court · AIR 1979 Delhi 64
Arbitration Act, 1940 — Section 34
High Courts11 Aug 1978
Madan Lal Sindhwani and Others Vs Mohinder Lal Arora and Others
Delhi High Court · (1978) 14 DLT 190
High Courts11 Aug 1978
Jain Shudh Vanaspati Ltd. Vs Union of India and Another
Delhi High Court · AIR 1979 Delhi 122 : (1978) 2 ILR Delhi 722
High Courts09 Aug 1978
G.D. Mining and Export Co. Vs Union of India (UOI)
Delhi High Court · (1979) CENCUS 239
High Courts09 Aug 1978
Ravindernath Sharma Vs Nagesh Sharma alias Rinkoo
Delhi High Court · (1978) 14 DLT 23 : (1978) 2 ILR Delhi 531 : (1978) RLR 581
High Courts09 Aug 1978
Sham Krishan Chandiwala and Another Vs Union of India
Delhi High Court · (1978) 14 DLT 83
High Courts09 Aug 1978
Ram Swarup etc. Vs Asharfi Devi
Delhi High Court · (1979) 15 DLT 65 : (1979) 1 ILR Delhi 388