High Courts08 Aug 1978
Avinash Chander Vs Rama Devi
Delhi High Court · (1979) 15 DLT 114 : (1979) 1 ILR Delhi 262 : (1979) RLR 98
COURT ARCHIVE
Delhi High Court judgments, 1978
240 judgments · page 7 of 12
High Courts08 Aug 1978
Hakam Singh Vs Jagat Singh
Delhi High Court · (1979) 15 DLT 117 : (1978) 2 ILR Delhi 797 : (1979) RLR 106
High Courts04 Aug 1978
Asa Ram and Chela Ram Vs Man Singh and Others
Delhi High Court · (1979) 15 DLT 253
High Courts02 Aug 1978
I.R.K. Parikh Vs Uma Verma J.K. Murthy Vs Mohanlal Kailash Chander Vs Mangal Singh
Delhi High Court · (1978) RLR 592
High Courts02 Aug 1978
R.K. Pamkh Vs Uma Verma J.K. Murthy Vs M.L. Chawla Kailash Chander Bhai Vs Mangal Singh Sachdev
Delhi High Court · AIR 1979 Delhi 17 : (1978) ILR Delhi 786
High Courts01 Aug 1978
Bihari Lal and Others Vs Union of India and Others
Delhi High Court · AIR 1979 Delhi 84 : (1978) 2 ILR Delhi 415
High Courts31 Jul 1978
Saleemuddin and Others Vs Sharafuddin and Others
Delhi High Court · AIR 1980 Delhi 39 : (1978) 14 DLT 22 : (1978) 2 ILR Delhi 801
High Courts26 Jul 1978Dismissed
Nav Bharat Construction Co., New Delhi and Another Vs Union of India and Others
Delhi High Court · AIR 1979 Delhi 75
Arbitration Act, 1940 — Section 20
High Courts26 Jul 1978
Harbhagwan Dass Wadhwa Vs Ishwar Devi Majbour
Delhi High Court · (1979) 15 DLT 165
High Courts21 Jul 1978
Pramilla Khosla Vs Rajnish Kumar Khosla
Delhi High Court · AIR 1979 Delhi 78 : (1978) 14 DLT 22(2) : (1978) 2 ILR Delhi 775
High Courts21 Jul 1978
Surjit Singh Vs J. Chawla
Delhi High Court · (1978) 14 DLT 179 : (1979) RLR 20
High Courts19 Jul 1978
Shanti Devi and Others Vs Prem Chand Aggarwal
Delhi High Court · (1978) 14 DLT 73 : (1978) 2 ILR Delhi 495 : (1978) RLR 584
High Courts18 Jul 1978
Commissioner of Wealth Tax Vs Raj Paul Chawla
Delhi High Court · (1979) 117 ITR 574
High Courts14 Jul 1978
Chloride and Excide Batteries (Eastern) Ltd. Vs B. Uma Wati
Delhi High Court · (1978) ILR Delhi 506