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Delhi High Court judgments, 1969

229 judgments · page 1 of 12

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High Courts23 Dec 1969

Birla Cotton Spinning and Weaving Mills Vs Employees State Insurance Corporation

Delhi High Court · AIR 1970 Delhi 167 : (1970) LabIC 1108

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High Courts23 Dec 1969

The Birla Cotton Spinning and Weaving Mills Ltd., Birla Mills Ltd. Vs The Employees State Insurance Corporation

Delhi High Court · AIR 1970 Delhi 167 : (1970) LabIC 1108

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High Courts23 Dec 1969

Jai Dev and Others Vs The Land acquisition Collector, Mandi

Delhi High Court · AIR 1971 Delhi 35 : (1971) 7 DLT 223

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High Courts22 Dec 1969

Union of India and Others Vs Sardar Anant Singh

Delhi High Court · (1970) ILR Delhi 35

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High Courts22 Dec 1969

Krishan Kumar Chopra Vs Union of India

Delhi High Court · (1970) ILR Delhi 45

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High Courts19 Dec 1969

Vishwa Nath Vs Nemo

Delhi High Court · (1970) 6 DLT 226

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High Courts19 Dec 1969

Muniicipal Corporation of Delhi Vs Lachhmi Narain Singh

Delhi High Court · (1969) 12 DEL CK 0007

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High Courts10 Dec 1969

The Commissioner of Income Tax Delhi and Rajasthan, New Delhi Vs The Chamber of Colours and Chemicals Ltd., New Delhi

Delhi High Court · (1970) ILR Delhi 144

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High Courts05 Dec 1969

Gammon India Limited Vs R.K. Baweja and Another

Delhi High Court · (1970) ILR Delhi 701

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High Courts02 Dec 1969

Labh Chand and Another Vs Controller of Estate Duty, New Delhi

Delhi High Court · (1969) ILR Delhi 1130 : (1972) 83 ITR 538

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High Courts01 Dec 1969

Raj Pal Vs Union of India and Others

Delhi High Court · (1969) ILR Delhi 1099

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High Courts01 Dec 1969

Municipal Corporation of Delhi and Others Vs Kamla Bhandari and Others

Delhi High Court · (1970) ILR Delhi 66

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High Courts01 Dec 1969

The Controller of Estate Duty, Delhi Vs Late A.T. Sahani through L.A. Sahani, New Delhi

Delhi High Court · (1969) ILR Delhi 1115 : (1970) 78 ITR 508

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High Courts24 Nov 1969

Bakhshi Ram and Others Vs Durga Dass and Another

Delhi High Court · (1970) ILR Delhi 217

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High Courts24 Nov 1969

Than Singh etc. Vs The Sav-Avalambi Co-operative House Building Society Limited etc.

Delhi High Court · (1970) ILR Delhi 137

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High Courts21 Nov 1969

Fatima Bai and Another Vs The Deputy Custodian General Evacuee Property, New Delhi and Another

Delhi High Court · AIR 1970 Delhi 160 : (1970) 6 DLT 133 : (1985) 2 ILR Delhi 699

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High Courts20 Nov 1969

Barnu Vs Balandansi

Delhi High Court · (1970) 6 DLT 94

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High Courts19 Nov 1969

Union of India Vs Mohinder Kaur

Delhi High Court · (1969) ILR Delhi 1154

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High Courts18 Nov 1969

Daulat Ram Vs Sukhi

Delhi High Court · (1970) 6 DLT 393

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High Courts14 Nov 1969

B.N. Sinha Vs Medical Council of India etc.

Delhi High Court · (1969) ILR Delhi 1077

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