High Courts23 Dec 1977Dismissed
Prabhu Dayal Laxmi Narain Vs Union of India
Delhi High Court · (1978) ACJ 467 : AIR 1978 Delhi 227 : (1978) 14 DLT 103 : (1978) RLR 230
Railways Act, 1890 — Section 72, 77
COURT ARCHIVE
Delhi High Court judgments, 1977
176 judgments · page 1 of 9
High Courts23 Dec 1977
Guru Dayal Pershad Vs Union of India and Another
Delhi High Court · (1979) ILR Delhi 507
High Courts23 Dec 1977
Gopi Shyam Vs Union of India
Delhi High Court · (1978) 14 DLT 169 : (1978) 1 ILR Delhi 620 : (1978) 1 ILR Delhi 17 : (1978) RLR 335
High Courts22 Dec 1977
Girdhari Lal Gupta Vs K. Gian Chand Jain and Co., Delhi-6
Delhi High Court · AIR 1978 Delhi 146 : (1978) 14 DLT 132 : (1978) 1 ILR Delhi 472
High Courts20 Dec 1977
Audyogic Karamcham Group Housing Society Limited Vs Delhi Development Authority and Others
Delhi High Court · (1978) 14 DLT 110
High Courts16 Dec 1977
Inder Singh and Surender Singh Vs State
Delhi High Court · (1978) ILR Delhi 633 : (1978) RLR 493
High Courts13 Dec 1977
Municipal Corporation of Delhi Vs Mansa Devi
Delhi High Court · (1979) 15 DLT 214
High Courts12 Dec 1977
Jaimal Singh Makin Vs The Official Liquidator of Majestic Financiers (P) Ltd.
Delhi High Court · AIR 1978 Delhi 169 : (1978) 48 CompCas 419 : (1979) 14 DLT 124 : (1978) ILR Delhi 267 : (1978) RLR 137
High Courts09 Dec 1977
Punjab Cloth Store Vs Commissioner of Income Tax
Delhi High Court · (1978) ILR Delhi 157(2) : (1980) 121 ITR 604
High Courts09 Dec 1977
Invest Import, Beograd (Yugoslavia) Vs Watkin Mayors and Co.
Delhi High Court · (1977) 13 DLT 17 : (1978) ILR Delhi 658 : (1978) RLR 249
High Courts02 Dec 1977Dismissed
Shri Jaimal Singh Makin, Z-11-12, West Patel Nagar, New Delhi Vs The Official Liquidator of Majestic Financiers (P) Ltd. and others
Delhi High Court · (1977) 12 DEL CK 0016
High Courts02 Dec 1977
Faridabad Cold Storage and Allied Industry Vs The Official Liquidator of Ammonia Supplies Corporation (P.) Ltd.
Delhi High Court · AIR 1978 Delhi 158 : (1978) 48 CompCas 432 : (1978) 14 DLT 147 : (1978) ILR Delhi 279 : (1978) RLR 170
High Courts02 Dec 1977
Shanker Housing Corporation (Ext.) Vs Mohan Devi and Others
Delhi High Court · AIR 1978 Delhi 255 : (1978) 14 DLT 153 : (1978) 1 ILR Delhi 607 : (1978) RLR 205
High Courts02 Dec 1977
R.C. Abrol and Co. (Pvt.) Ltd. Vs A.R. Chadha and Co.
Delhi High Court · AIR 1978 Delhi 167 : (1979) 49 CompCas 77 : (1978) 14 DLT 35 : (1978) RLR 163
High Courts18 Nov 1977
Roshan Lal Singhania and Others Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1978) CriLJ 1027
High Courts17 Nov 1977Dismissed
Sri Krishna Parshad and Others Vs Registrar of Companies
Delhi High Court · (1978) 48 CompCas 397
High Courts17 Nov 1977
Om Prakash Narang Vs Prabha Narang
Delhi High Court · AIR 1978 Delhi 240 : (1979) 15 DLT 181 : (1978) 1 ILR Delhi 495
High Courts16 Nov 1977
Sudershan Talkies Delhi (P.) Ltd. Vs The Collector of Stamps
Delhi High Court · (1978) 1 ILR Delhi 287