High Courts16 Nov 1977
Sudarshan Talkies (Delhi) Pvt. Ltd. Vs The Chief Controlling Revenue Authority
Delhi High Court · AIR 1978 Delhi 162 : AIR 1978 Delhi 112 : (1978) 48 CompCas 591 : (1978) 14 DLT 28 : (1978) 1 ILR Delhi 597 : (1978) RLR 167
COURT ARCHIVE
Delhi High Court judgments, 1977
176 judgments · page 2 of 9
High Courts09 Nov 1977
Municipal Corporation of Delhi Vs J.B. Bottling Company Pvt. Ltd.
Delhi High Court · (1978) 14 DLT 1 : (1978) ILR Delhi 129
High Courts09 Nov 1977
Chandu Lal Vs Municipal Corporation of Delhi
Delhi High Court · AIR 1978 Delhi 174 : (1978) 1 ILR Delhi 292
High Courts03 Nov 1977
National and Grinday Bank Vs Radio Electronics Corporation P. Ltd.
Delhi High Court · (1978) RLR 217
High Courts03 Nov 1977
Ganga Ram Vs Mohd. Usman
Delhi High Court · AIR 1978 Delhi 107 : (1977) 13 DLT 204 : (1978) 1 ILR Delhi 139 : (1978) RLR 145
High Courts02 Nov 1977
R.P. Conduit Manufacturing Co. Vs Union of India and Others
Delhi High Court · (1979) 15 DLT 143 : (1978) ILR Delhi 513
High Courts01 Nov 1977
B.R. Kundra and Others Vs Motion Pictures Association and Others (No. 2)
Delhi High Court · (1978) 48 CompCas 564 : (1978) ILR Delhi 249(2)
High Courts26 Oct 1977
Ram Rattan Bhartia Vs Food Corporation of India and Others
Delhi High Court · AIR 1978 Delhi 183 : (1978) 1 ILR Delhi 308 : (1978) RLR 177
Arbitration Act, 1940 — Section 41Civil Procedure Code Amendment Act, 1973 — Section 20Civil Procedure Code, 1908 (CPC) — Section 20
High Courts26 Oct 1977
Roop Lal Makkar Vs Jagdish Singh and Others
Delhi High Court · (1978) ILR Delhi 40
High Courts25 Oct 1977
Jugmug Electric and Radio Co. Vs Telerad Private Ltd.
Delhi High Court · (1977) 13 DLT 315 : (1978) 1 ILR Delhi 667
High Courts24 Oct 1977
Muni Lal Vohra and Another Vs Delhi Municipal Corporation and Another
Delhi High Court · (1977) 13 DLT 323 : (1978) 1 ILR Delhi 678
High Courts24 Oct 1977
Purshottam Dass and Others Vs Har Narain and Another
Delhi High Court · AIR 1978 Delhi 114 : (1978) 14 DLT 8 : (1978) 1 ILR Delhi 457
High Courts20 Oct 1977
Ram Kishan Vs State and Municipal Corporation of Delhi
Delhi High Court · (1977) 13 DLT 188
High Courts18 Oct 1977
Ram Piari and Others Vs The Union of India
Delhi High Court · AIR 1978 Delhi 129 : (1978) 1 ILR Delhi 1 : (1978) RLR 186
High Courts17 Oct 1977
G.D. Iyer and Others Vs State
Delhi High Court · (1978) CriLJ 1180 : (1979) 15 DLT 138 : (1978) 1 ILR Delhi 319
High Courts11 Oct 1977
Eknath Laxman Choudhury Vs Superintendent Central Jail and Others
Delhi High Court · (1978) ILR Delhi 157
High Courts05 Oct 1977
Jagatjit Distilling and Allied Vs Bharat Nidhi Ltd.
Delhi High Court · (1978) ILR Delhi 526