High Courts09 Feb 1977
Bhiku Ram Jain etc. Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1977) CriLJ 1995 : (1977) ILR Delhi 517 : (1977) RLR 365
COURT ARCHIVE
Delhi High Court judgments, 1977
176 judgments · page 9 of 9
High Courts09 Feb 1977
Zumard-ul-Nisa Vs Custodian of Evacuee Property etc.
Delhi High Court · AIR 1977 Delhi 251 : (1977) ILR Delhi 312
High Courts02 Feb 1977
Salim and Co. and Others Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1978) CriLJ 240
High Courts28 Jan 1977
Trikha Ram Ved Parkashand Another Vs Union of India and Others
Delhi High Court · AIR 1978 Delhi 73 : (1977) ILR Delhi 85
High Courts28 Jan 1977
Nand Kishore Sharma Vs Union of India (UOI) and Others
Delhi High Court · (1977) 1 LLJ 430
High Courts27 Jan 1977
Misri Devi Vs The Collector of Delhi and Another
Delhi High Court · (1977) ILR Delhi 411 : (1977) RLR 264
High Courts27 Jan 1977
Man Mohan Tuli and Another Vs Union of India and Others
Delhi High Court · (1977) ILR Delhi 643
High Courts19 Jan 1977
Om Oil and Oilseeds Exchange Limited, Delhi Vs Union of India and Others
Delhi High Court · AIR 1977 Delhi 132 : (1977) 1 ILR Delhi 621 : (1977) RLR 251
High Courts14 Jan 1977
Ram Pyare Lal Vs Om Parkash and Others
Delhi High Court · (1977) CriLJ 1984 : (1977) ILR Delhi 549
Penal Code, 1860 (IPC) — Section 406, 420
High Courts14 Jan 1977
Shyam Sunder Gautam Vs Bimla Kumari Gautam
Delhi High Court · (1977) ILR Delhi 539
High Courts10 Jan 1977
Kanwar Sain Chib Vs Municipal Corporation of Delhi and Others
Delhi High Court · AIR 1977 Delhi 139
High Courts01 Jan 1977
Bejoli Roy Chowdhry Vs Amar Kumar and Others
Delhi High Court · (1977) 2 ILR Delhi 478 : (1977) ILR Delhi 182 : (1977) RLR 464