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Delhi High Court judgments, 2026

7,478 judgments · page 1 of 374

High Courts30 Oct 2026Dismissed

Akshay Aditya Vs The State Of NCT Of Delhi & Anr.

Delhi High Court · 2025 INSC 725

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 482, 183, 55Bharatiya Nyaya Sanhita, 2023-Sections 64(1), 69, 351(2), 115(2), 64(2)(m), 64, Explanation 2 to Section 63, 64(2)Code of Criminal Procedure-Sections 438, 439
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High Courts29 Oct 2026Dismissed

Antara Majumdar Vs Vimla Choudhary & Ors.

Delhi High Court · 2024 INSC 770

Code of Civil Procedure, 1908-Section 96, Order XXXIX Rules 1 and 2, XXIII Rule 3, I Rule 10(2), 151, I Rule 10, 9 Rule 13, 97Transfer of Property Act, 1882-Section 52, 41
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High Courts29 Oct 2026Partly Allowed

Pramod Kumar Vs State

Delhi High Court · (2026) 10 DEL CK 4313

Indian Penal Code, 1860-Sections 392, 397, 411Arms Act, 1959-Sections 4, 5, 7, 25, 25(1B)(b), 27Arms (Amendment) Act, 1988
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High Courts29 Oct 2026Allowed

Prem Prakash Modi Vs Madhu Goel

Delhi High Court · (2026) 10 DEL CK 4300

Code of Civil Procedure, 1908-Section 96, 151Indian Evidence Act, 1872-Section 65-BBankers' Book Evidence Act
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High Courts29 Oct 2026Dismissed

Ms Cafe Brown Sugar Pvt Ltd Vs Vyom Foodcraft Pvt Ltd & Anr.

Delhi High Court · (2026) 10 DEL CK 4286

Code of Civil Procedure, 1908-Order XI Rule 1(5), Section 151, VII Rule 14(3), XI Rule 1, XI Rule 1(1), XI Rule 1(2), XI Rule 1(3), XI Rule 1(4), XI Rule 1(10), XI Rule 1(1)(c)(ii), XIII Rule 2Commercial Courts Act, 2015-Section 16, 16(3)Income Tax Act
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