High Courts01 Oct 2026Dismissed
Zoom Insurance Brokers Pvt Ltd Vs Assistant Commissioner Of Income Tax Circle 25 1 & Anr.
Delhi High Court · (2026) 10 DEL CK 0143
Income Tax Act, 1961-Section 148A(3), 148, 148A(1), 147, 132, 148A, 149(1)(b)
COURT ARCHIVE
Delhi High Court judgments, 2026
6,980 judgments · page 3 of 349
High Courts01 Oct 2026Dismissed
Ms Devi Electronics Pvt Ltd Vs Commissioner CGST Delhi South & Ors
Delhi High Court · (2026) 10 DEL CK 0142
Central Goods and Services Tax, 2017-Section 54(11), 112(3), 112, 2(4), 2(24), 56, 107(2), 107, 70, 7, 16(2), 16(2)(b), 41, 39, 73, 74CGST Rules, 2017-Rule 111(1)Constitution of India-Article 226
High Courts01 Oct 2026Disposed Of
Dheeraj Toor Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2026) 10 DEL CK 0141
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 302, 201, 120B, 34Code of Criminal Procedure, 1973-Section 439(1), 437(1)
High Courts01 Oct 2026
Mansi Brar Vs Mohit Singh
Delhi High Court · (2026) 10 DEL CK 0140
Contempt of Courts Act, 1971-Section 10, 12, 2(b)Constitution of India-Article 215Arbitration and Conciliation Act, 1996-Section 9, 17, 34
High Courts01 Oct 2026Dismissed
M/s A.G. Enterprises Vs Union Of India & Anr.
Delhi High Court · 2025 INSC 982
Central Goods and Services Tax Act, 2017-Section 6(2)(b), 16, 16(2)(b), 16(2)(c), 50, 67(1), 70, 73, 74, 74(1), 75(4)Delhi Goods and Services Tax Act, 2017IGST Act
High Courts01 Oct 2026Allowed
Prashant Kumar & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 10 DEL CK 0138
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 498A/406/34Dowry Prohibition Act, 1961-Sections 4, 8(2)
High Courts01 Oct 2026Dismissed
Poonam Patwal Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2026) 10 DEL CK 0137
Delhi School Education Rules, 1973-Rule 43Constitution of India-Articles 14, 16, Part IX-A
High Courts01 Oct 2026Disposed Of
Mohd Shahzad Kamal Vs National Investigation Agency
Delhi High Court · 2026 INSC 503
National Investigation Agency, 2008-Section 21(2), 21(4)Indian Evidence Act-Section 27IPC-Section 121
High Courts01 Oct 2026Disposed Of
Mohd Yunus Vs State NCT Of Delhi & Ors.
Delhi High Court · (2026) 10 DEL CK 0136
Constitution of India-Articles 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 473Indian Penal Code, 1860-Section 376
High Courts01 Oct 2026Dismissed
M/s Metal Cans Company Vs Bhuvan Mohan & Anr.
Delhi High Court · (2026) 10 DEL CK 0135
Code of Civil Procedure, 1973-Section 96, Order XLIII Rule 1, 151, XII Rule 6, XXXIX Rule 10, VII Rule 11Transfer of Property Act-Section 106Delhi Rent Control Act, 1958-Section 50, 26, 27, 14(1)(a), 15, 8
High Courts01 Oct 2026Disposed Of
M/S Matri Sudha - A Charitable Trust Vs M/S Innovative Project Management Services Private Limited
Delhi High Court · (2026) 10 DEL CK 0134
High Courts01 Oct 2026Dismissed
British Marine Plc Vs Steel Authority Of India Ltd
Delhi High Court · (2026) 10 DEL CK 0133
CPC-Section 151Arbitration and Conciliation Act, 1996-Section 34, 37Indian Stamp Act, 1899
High Courts01 Oct 2026Dismissed
Tata Capital Ltd Vs Amit Kumar
Delhi High Court · (2026) 10 DEL CK 0132
High Courts01 Oct 2026Dismissed
Tata Capital Ltd Vs Vaibhav Mittal
Delhi High Court · (2026) 10 DEL CK 0131
High Courts01 Oct 2026Disposed Of
M/s Aust Grain Exports Pty. Ltd. Australia Vs MMTC Ltd. New Delhi
Delhi High Court · (2026) 10 DEL CK 0130
Arbitration and Conciliation Act, 1996-Section 37Indian Stamp Act, 1899
High Courts01 Oct 2026Dismissed
Tata Capital Ltd Vs Sahil Bindra
Delhi High Court · (2026) 10 DEL CK 0129
High Courts01 Oct 2026Dismissed
Poonam Tanwar Vs State & Ors
Delhi High Court · (2026) 10 DEL CK 0128
Constitution of India-Article 227Indian Penal Code, 1860-Section 406, 498-A, 34
High Courts01 Oct 2026Dismissed
Pradeep Kumar Gupta Vs Delhi Development Authority
Delhi High Court · (2026) 10 DEL CK 0127
High Courts01 Oct 2026Allowed
Hari Govind Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2026) 10 DEL CK 0126
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498, 406, 354, 34, 498A
High Courts01 Oct 2026Dismissed
Tara Devi & Ors. Vs Union Of India
Delhi High Court · (2026) 10 DEL CK 0125
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c), 123(c)(2)