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Delhi High Court judgments, 2026

6,980 judgments · page 4 of 349

High Courts01 Oct 2026Dismissed

Smt. Rani Vs Sh. Ram Sarup & Ors.

Delhi High Court · (2026) 10 DEL CK 0072

Code of Civil Procedure, 1908-Section 100, Order XLIIIndian Penal Code-Section 420, 406Indian Evidence Act, 1872-Section 101, 111
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High Courts30 Sept 2026Disposed Of

Naim @ Mohd. Naeem Vs National Investigation Agency

Delhi High Court · 2025 INSC 222

National Investigation Agency Act, 2008-Section 21(4)Indian Penal Code, 1860-Sections 120B, 121, 121A, 122Unlawful Activities (Prevention) Act, 1967-Sections 17, 18, 18B, 20, 23, 38, 39, 43D(5), Chapters IV and VI
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High Courts30 Sept 2026Dismissed

Punam Vs Divisional Commissioner, GNCT Of Delhi & Ors.

Delhi High Court · (2026) 09 DEL CK 5381

Constitution of India-Article 226, 14, 15, 21, 41Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 2(b), 2(g), 2(j), 3, 4, 4(3), 5, 7, 8, 21, 22, 22(2), 23, 23(2), 27, 32Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009-Rule 22(3)(1), 22(3)(1)(i), 22(3)(1)(ii), 22(3)(1)(iv), 22(4)
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High Courts30 Sept 2026Allowed

Suraj Kumar Vs The State (Govt Of NCT Of Delhi) & Anr.

Delhi High Court · 2026 INSC 1008

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 415, 528Code of Criminal Procedure, 1973-Sections 161, 164, 313, 357A, 374, 428, 482Indian Penal Code, 1860-Sections 71, 342, 363, 376, 376(2)(n), 376A, 376B, 376AB, 451
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High Courts30 Sept 2026Dismissed

Sharjeel Imam Vs State Of NCT Of Delhi

Delhi High Court · 2026 INSC 2

National Investigation Agency Act, 2008-Section 21(4)Indian Penal Code, 1860-Sections 34, 109, 114, 120B, 124A, 147, 148, 149, 153A, 186, 201, 212, 295, 302, 307, 341, 353, 395, 420, 427, 435, 436, 452, 454, 468, 471Unlawful Activities (Prevention) Act, 1967-Sections 13, 16, 17, 18, 43D(5)
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High Courts30 Sept 2026Dismissed

Sharjeel Imam Vs State Of NCT Of Delhi

Delhi High Court · 2026 INSC 2

National Investigation Agency Act, 2008-Section 21(4)Indian Penal Code, 1860-Sections 147, 148, 149, 120B, 109, 114, 124A, 153A, 186, 201, 212, 295, 302, 307, 341, 353, 395, 420, 427, 435, 436, 452, 454, 468, 471, 34Unlawful Activities (Prevention) Act, 1967-Sections 13, 16, 17, 18, 43D(5)
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