High Courts27 Dec 1987
Har Narain Vs Financial Commissioner, Delhi and Others
Delhi High Court · (1988) 34 DLT 98
COURT ARCHIVE
Delhi High Court judgments, 1987
592 judgments · page 1 of 30
High Courts18 Dec 1987
Usha Sales Ltd. and Others Vs Aruna Gupta and Another
Delhi High Court · (1988) 15 DRJ 72
High Courts18 Dec 1987
Nand Ram Vs State (Delhi Administration)
Delhi High Court · (1983) 2 Crimes 417 : (1988) 14 DRJ 249 : (1988) 15 ECC 397 : (1988) 1 RCR(Criminal) 439 : (1988) RLR 112
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts18 Dec 1987
Liakat Ali Vs State
Delhi High Court · (1988) 1 Crimes 647 : (1988) 34 DLT 192 : (1988) 15 DRJ 63
High Courts18 Dec 1987
Kasturi Lal Vs Collector of Customs and Others
Delhi High Court · (1988) 34 ELT 444
Customs Act, 1962 — Section 110, 110(1)
High Courts17 Dec 1987Allowed
Star Paper Mills Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (1988) 34 ELT 542
Central Excise Rules, 1944 — Rule 10A
High Courts16 Dec 1987
Nirmal Arora Vs Bydberg (India) and Others
Delhi High Court · (1988) 34 DLT 207
High Courts15 Dec 1987
Pritam Shah Singh Vs Climate Engineering and Maintenance Co.
Delhi High Court · (1988) 35 DLT 16 : (1988) 14 DRJ 90
Delhi Rent Control Act, 1958 — Section 14
High Courts15 Dec 1987
Mangat Ram Vs State (Delhi Administration)
Delhi High Court · (1988) 35 DLT 1 : (1988) LabIC 2628
High Courts15 Dec 1987
Commercial Aviation and Travel Co. Insurance Vs Japan Airlines Ltd.
Delhi High Court · (1988) 1 ARBLR 81 : (1988) 34 DLT 190
High Courts15 Dec 1987
Mahinder Kumar (Jagdeep) Vs Kiran Bedi and Another
Delhi High Court · (1988) 15 DRJ 41 : (1988) 2 RCR(Criminal) 327 : (1988) RLR 349
High Courts15 Dec 1987
Kasturi Lal Vs Collector of Customs New Delhi and others
Delhi High Court · (1988) 35 DLT 17
High Courts15 Dec 1987
Rajni Gupta Vs The Mother''s International School and Others
Delhi High Court · (1988) 34 DLT 262
Delhi School Education Act, 1973 — Section 8(3)Delhi School Education Rules, 1973 — Rule 120(3)
High Courts11 Dec 1987
T. and R. Industries Vs Central Board of Trustees
Delhi High Court · (1988) 34 DLT 266
High Courts10 Dec 1987
Trans Yamuna Cement Dealers Association and Another Vs Lt. Governor of Delhi and Another
Delhi High Court · AIR 1988 Delhi 247 : (1988) 14 DRJ 275 : (1988) RLR 134
High Courts10 Dec 1987
Inderjit Vs Mehar Singh etc.
Delhi High Court · (1988) ACJ 389 : (1988) RLR 153
High Courts09 Dec 1987
Uma Chopra Vs R.N. Jindal and Another
Delhi High Court · (1988) 34 DLT 85 : (1989) LabIC 437
High Courts09 Dec 1987
Suhird Kamra Vs Neeta and Another
Delhi High Court · (1988) CivCC 316 : (1988) 14 DRJ 282 : (1988) 1 RCR(Criminal) 401 : (1988) RLR 200
Criminal Procedure Code, 1973 (CrPC) — Section 125