High Courts07 Jan 1987
Karim Yusuf @ Sunil Vs M.L. Wadhawan and Others
Delhi High Court · (1987) 12 DRJ 234 : (1987) 12 ECC 144 : (1987) 1 RCR(Criminal) 279
COURT ARCHIVE
Delhi High Court judgments, 1987
592 judgments · page 30 of 30
High Courts07 Jan 1987
Commissioner of Income Tax, Delhi II Vs Riviera Apartments Private Limited
Delhi High Court · (1989) 179 ITR 525
High Courts05 Jan 1987Dismissed
New India Assurance Co. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (1987) ACJ 763
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts05 Jan 1987
The New India Assurance Company Limited Vs Union of India (UOI) and Others
Delhi High Court · (1987) 1 ACC 249
High Courts05 Jan 1987
The New India Assurance Company Limited Vs Raman Kapur and Another
Delhi High Court · (1987) 1 ACC 377 : (1988) ACJ 73
High Courts01 Jan 1987
Express Newspapers Ltd. Vs Municipal Corporation of Delhi
Delhi High Court · (1987) 31 DLT 369
High Courts01 Jan 1987
Sat Pal Shah Vs Union of India and others
Delhi High Court · (1987) 32 ELT 273
High Courts01 Jan 1987Allowed
Indian Telephone Industries Ltd. Vs Customs Excise and Gold (Control) Appellate Tribunal New Delhi
Delhi High Court · (1988) 16 ECR 575 : (1987) 32 ELT 651
High Courts01 Jan 1987
Somnath Kundu Vs Union of India and others
Delhi High Court · (1987) 32 ELT 657
High Courts01 Jan 1987
Dinabandhu Mondal Vs Union of India and others
Delhi High Court · (1987) 01 DEL CK 0022
High Courts01 Jan 1987
Kelvinator of India Ltd, New Delhi Vs Collector of Customs and Central Excise (Appeals), New Delhi and others
Delhi High Court · (1987) 01 DEL CK 0021
High Courts01 Jan 1987Allowed
Gemini Metal Works Vs Union of India and another
Delhi High Court · (1988) 16 ECC 21 : (1988) 17 ECR 588 : (1987) 32 ELT 515