High Courts24 Dec 1999
Commissioner of Income Tax Vs Nath Brothers Exim International Ltd.
Delhi High Court · (2000) 163 CTR 72 : (2000) 244 ITR 538 : (2001) 116 TAXMAN 186
Income Tax Act, 1961 — Section 256, 35B, 35B(1)
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 1 of 63
High Courts24 Dec 1999
S.D. Technical Services Pvt. Ltd. Vs Labour Court and Another
Delhi High Court · (2000) 85 FLR 19 : (2001) 3 LLJ 80
High Courts24 Dec 1999
Manisha Commercial Limited Vs N.R. Dongre and Another
Delhi High Court · (2003) 115 CompCas 1010
High Courts24 Dec 1999
Arvind Aggarwal (Dr.) Vs Unitech Limited and Another
Delhi High Court · (2000) 2 AD 81 : (2000) 83 DLT 441 : (2000) 56 DRJ 62
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120
High Courts24 Dec 1999
Jain Samnopasak Senior Secondary School Vs Delhi Administration and Another
Delhi High Court · (2000) 3 AD 799 : (2000) 83 DLT 522 : (2000) 52 DRJ 412
Delhi School Education Act, 1973 — Section 8(2)
High Courts24 Dec 1999
Manisha Commercial Ltd. Vs Shri N.R. Dongre and Another
Delhi High Court · (2000) 2 AD 850 : AIR 2000 Delhi 176 : (2000) 101 CompCas 106 : (2000) 85 DLT 211 : (2000) 52 DRJ 578 : (2000) 125 PLR 53
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 39 Rule 1, Order 39 Rule 2Trusts Act, 1882 — Section 56
High Courts24 Dec 1999Dismissed
Harish Chander Vs Union of India (UOI)
Delhi High Court · (2003) 159 ELT 106
Customs Act, 1962 — Section 129, 129CCustoms, Excise and Service Tax Appellate Tribunal Members (Recruitment and Conditions of Service) Rules, 1987 — Rule 10(1), 10(2), 10(3), 10(4), 16
High Courts24 Dec 1999
Chandra Sekhar Sen Vs Union of India and Others
Delhi High Court · (2000) 3 AD 746 : (2000) 52 DRJ 743
Constitution of India, 1950 — Article 226
High Courts24 Dec 1999
Tej Pal Singh and Others Vs Government of NCT of Delhi and Another
Delhi High Court · (2000) 2 AD 428 : (2005) 120 DLT 117 : (2000) 52 DRJ 791
Constitution of India, 1950 — Article 226
High Courts24 Dec 1999
Dinesh Chand and Others Vs Delhi Development Authority and Others
Delhi High Court · (2000) 2 AD 346 : (2000) 83 DLT 610
High Courts24 Dec 1999
Kalyan Singh Vs Union of India and Others
Delhi High Court · (2000) 2 AD 745(1)
High Courts24 Dec 1999
Harish Chander Vs Union of India
Delhi High Court · (2000) 2 AD 119 : (2000) 83 DLT 594 : (2000) 53 DRJ 50 : (2000) 3 SLJ 133
High Courts24 Dec 1999
Kohinoor International Pvt. Ltd Vs Mr. S. Hussain
Delhi High Court · (2000) 92 ECR 123 : (2000) 242 ITR 72 : (2003) 128 TAXMAN 263
High Courts24 Dec 1999
Municipal Corpn. of Delhi Vs Presiding Officer, Industrial Tribunal-II and Others
Delhi High Court · (2000) 2 AD 442 : (2000) 84 DLT 12 : (2000) 52 DRJ 654
Constitution of India, 1950 — Article 37
High Courts24 Dec 1999
Sikandar Lal Kohli Vs P.S. Khambate and Others
Delhi High Court · (2000) 86 DLT 169 : (2000) 126 PLR 34
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 47Limitation Act, 1963 — Section 5
High Courts23 Dec 1999
Rajiv Gandhi Ekta Samiti Vs Union of India and Another
Delhi High Court · (2000) 1 AD 465 : (2000) CriLJ 2002 : (2000) 83 DLT 89 : (2000) 52 DRJ 507
Criminal Procedure Code, 1973 (CrPC) — Section 173, 197, 313, 482
High Courts23 Dec 1999
Vijay Kumar Behal and Others Vs Shri Vishwa Swaroop (decd.)
Delhi High Court · (2000) 1 AD 934 : (2000) 52 DRJ 391
Limitation Act, 1963 — Section 5
High Courts23 Dec 1999
Chandraswami And K.N. Aggarwal Vs Central Bureau of Investigation (State) State Vs P.V. Narsimha Rao and Another People''s Union for Civil Liberties (Delhi) Vs P.V. Narsimharao and others
Delhi High Court · (2000) 2 AD 473 : (2000) 84 DLT 389 : (2000) 53 DRJ 824
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 120B, 195, 469, 471
High Courts23 Dec 1999
Manoj Kr. Dubey and Others Vs Union of India and Others
Delhi High Court · (2000) 2 AD 9 : (2000) CriLJ 1857 : (2000) 83 DLT 156 : (2000) 52 DRJ 431 : (2000) 68 ECC 41
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)