High Courts07 Apr 1999Allowed
S.S. Bhatia Vs Delhi Transport Corpn.
Delhi High Court · (1999) 79 DLT 461 : (1999) 49 DRJ 502 : (1999) 82 FLR 973
Delhi Road Transport Authority (Conditions of Appointment and Service) Regulations, 1952 — Regulation 15
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 50 of 63
High Courts07 Apr 1999
Parbhati Vs Union of India
Delhi High Court · (1999) 3 AD 278 : (1999) 79 DLT 446 : (1999) 49 DRJ 554 : (1999) 1 ILR Delhi 334
High Courts06 Apr 1999
Suneet Vaish Vs State (NCT of Delhi)
Delhi High Court · (2000) 4 AD 570
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482
High Courts06 Apr 1999
State Bank of India Vs M/s. Apna Metals and Others
Delhi High Court · (1999) 3 AD 521 : (1999) 79 DLT 355 : (1999) 49 DRJ 300 : (1999) 122 PLR 47
High Courts06 Apr 1999
Raj Gopal (Huf) Vs State Bank of India
Delhi High Court · (1999) 3 AD 14 : (1999) 79 DLT 229 : (1999) 49 DRJ 285
High Courts05 Apr 1999
Sanjiv Nanda Vs State
Delhi High Court · (1999) 2 AD 857 : (1999) 79 DLT 141 : (1999) 49 DRJ 278
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 299, 300, 304, 34
High Courts05 Apr 1999
Pankaj Kumar Jain Vs The Govt. of NCT of Delhi and Others
Delhi High Court · (1999) 3 AD 461 : (1999) 79 DLT 345 : (1999) 49 DRJ 525
High Courts05 Apr 1999
Krishan Kumar Singh (Dr.) Vs Union of India and Others
Delhi High Court · (1999) 3 AD 385 : (1999) 79 DLT 332 : (1999) 49 DRJ 701
High Courts01 Apr 1999
Abhay Tuli Vs Lt.Governor and others
Delhi High Court · (1999) 77 DLT 431
Constitution of India, 1950 — Article 22(5)
High Courts01 Apr 1999
Nirayu Private Limited Vs Mohan Lal and Co. and Others
Delhi High Court · (1998) 3 AD 229 : (1999) 77 DLT 426 : (1998) 46 DRJ 337
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(4)
High Courts01 Apr 1999Allowed
Y.M. Sehgal Vs K.V. Sachdeva
Delhi High Court · (1999) 79 DLT 101 : (1999) 49 DRJ 692
Delhi Rent Control Act, 1958 — Section 14C(2), 25B(8)
High Courts01 Apr 1999Dismissed
Major Tilak Bose Vs Union of India (UOI) and Others
Delhi High Court · (1999) 49 DRJ 520
High Courts01 Apr 1999
S.P. Singh Vs Union of India and Others
Delhi High Court · (1999) 3 AD 527 : (1999) 49 DRJ 523
High Courts01 Apr 1999Dismissed
Shujat Ali Vs Jamia Millia Islamia and Others
Delhi High Court · (1999) 79 DLT 294 : (1999) 49 DRJ 586
Constitution of India, 1950 — Article 226
High Courts01 Apr 1999Dismissed
Indo Gulf Explosives Ltd. and Another Vs U.P. State Industrial Devp. Corpn. and Another
Delhi High Court · (1999) 79 DLT 193
High Courts01 Apr 1999
Jodhraj Singh Vs Union of India and Others
Delhi High Court · (1999) 3 AD 721 : (1999) 155 CTR 94 : (1999) 79 DLT 270 : (1999) 49 DRJ 598 : (2000) 244 ITR 786
Income Tax Act, 1961 — Section 10(10)
High Courts01 Apr 1999
Union of India Vs Balwant Rai Mittal and Others
Delhi High Court · (1999) 4 AD 497 : (1999) 49 DRJ 589
High Courts26 Mar 1999Dismissed
Nanak Chand and Others Vs Vinod Kumar Jain and Another
Delhi High Court · (1999) 3 AD 435 : (1999) 79 DLT 205 : (1999) 49 DRJ 582 : (1999) 2 ILR Delhi 369
Criminal Procedure Code, 1973 (CrPC) — Section 323
High Courts26 Mar 1999
Veena Rangnekar Vs State
Delhi High Court · (2000) CriLJ 2543 : (1999) ILR Delhi 190
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 397, 401, 482Penal Code, 1860 (IPC) — Section 186, 342
High Courts26 Mar 1999
Veena Rangnekar and Another Vs State and Others
Delhi High Court · (1999) 3 AD 682 : (2000) 85 DLT 21 : (2000) 53 DRJ 435
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 397, 401, 482Penal Code, 1860 (IPC) — Section 330, 337, 338, 34