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Delhi High Court judgments, 1999

1,256 judgments · page 52 of 63

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High Courts19 Mar 1999

Jaswant Kumar alias Billa Vs Directorate of Revenue, Intelligence

Delhi High Court · (1999) 3 AD 633 : (1999) 78 DLT 649

Criminal Procedure Code, 1973 (CrPC) — Section 228, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 29, 8
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High Courts19 Mar 1999

Mangtoo @ Mangoo Vs Union of India and Others

Delhi High Court · (1999) 3 AD 594

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High Courts19 Mar 1999

Sant Kumar Mehra Vs Ram Lakhan

Delhi High Court · (1999) 2 AD 804 : (1999) 79 DLT 221 : (1999) 122 PLR 23

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
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High Courts19 Mar 1999

Attar Pal Singh Vs Union of India and Others

Delhi High Court · (1999) 3 AD 397 : (1999) CriLJ 2065 : (1999) ILR Delhi 187 : (1999) 3 RCR(Criminal) 329

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High Courts19 Mar 1999

J.K. Industries Ltd. Vs International Cooperative Alliance Domus Trust and Others

Delhi High Court · (1999) 3 AD 545 : (1999) 79 DLT 1 : (1999) 50 DRJ 364

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
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High Courts19 Mar 1999

Raj Pal Bhardwaj Vs Delhi Transport Corpn., I.P.Estate, New Delhi and Others

Delhi High Court · (1999) 3 AD 378 : (1999) 79 DLT 241 : (1999) 49 DRJ 707

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High Courts19 Mar 1999

Jaswant Singh @ Jassu Vs Commissioner of Police, Delhi and others

Delhi High Court · (1999) 2 AD 771 : (1999) CriLJ 2254 : (1999) 78 DLT 805 : (1999) 49 DRJ 81 : (1999) 1 ILR Delhi 291

Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 3(2)
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High Courts19 Mar 1999

Puneet Industrial Controls (P) Ltd. and Others Vs Aditya Enterprises Pvt. Ltd. and Others

Delhi High Court · (1999) 2 AD 820 : (1999) 78 DLT 811

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
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High Courts19 Mar 1999

Ramjilal Mina Vs The Municipal Corpporation of Delhi

Delhi High Court · (1999) 2 AD 830 : (1999) 79 DLT 151

Constitution of India, 1950 — Article 226
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High Courts19 Mar 1999Dismissed

Pritam Singh and Others Vs State of Delhi and Another

Delhi High Court · (1999) 78 DLT 749 : (1999) 1 DMC 666

Criminal Procedure Code, 1973 (CrPC) — Section 180, 181(4), 182Dowry Prohibition Act, 1961 — Section 6Penal Code, 1860 (IPC) — Section 406, 498A
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High Courts18 Mar 1999

Mohd. Usman Farroq Vs Union of India and Others

Delhi High Court · (1999) 3 AD 403 : (1999) CriLJ 2313 : (1999) 50 DRJ 692 : (1999) ILR Delhi 192 : (1999) 3 RCR(Criminal) 310

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High Courts18 Mar 1999

Aarkey Engg. Co. Vs D.D.A.

Delhi High Court · (1999) 4 AD 187 : (1999) 80 DLT 514

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High Courts18 Mar 1999

J.T. Mobiles Ltd Vs Deutsche Bank Limited and Others

Delhi High Court · (1999) 3 AD 573 : AIR 1999 Delhi 358 : (1999) 78 DLT 837 : (1999) 49 DRJ 611 : (1999) 2 ILR Delhi 361 : (1999) 3 RCR(Civil) 678

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
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High Courts17 Mar 1999

Nawal Kishore Ghanshyam Das Bangard Vs Union of India and Others

Delhi High Court · (1999) 3 AD 613 : (1999) CriLJ 2258 : (1999) 50 DRJ 108 : (2000) 70 ECC 176 : (1999) ILR Delhi 198 : (1999) 2 RCR(Criminal) 836

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High Courts17 Mar 1999

Ajay Khurana and Others Vs Meenu Khurana and Another

Delhi High Court · (1999) 50 DRJ 92

Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts17 Mar 1999

Hari Om Properties (P) Ltd. Vs B. Datta

Delhi High Court · (1999) 3 AD 357 : (1999) 80 DLT 103

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High Courts16 Mar 1999

Niranjan Builders Vs Union of India (UOI)

Delhi High Court · (1999) 78 DLT 679 : (1999) 49 DRJ 737

Arbitration Act, 1940 — Section 30, 33
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High Courts16 Mar 1999

Shyama Devi and Others Vs National Capital Territory of Delhi and Others

Delhi High Court · (2001) ACJ 988 : (1999) 2 AD 716 : AIR 1999 Delhi 264 : (1999) 78 DLT 827 : (1999) 49 DRJ 86 : (1999) 1 ILR Delhi 303 : (1999) 2 RCR(Civil) 528

Constitution of India, 1950 — Article 226
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High Courts15 Mar 1999

J.K. Cement Works Vs Union of India (UOI) and Others

Delhi High Court · (1999) 50 DRJ 391

Arbitration Act, 1940 — Section 29
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High Courts15 Mar 1999

DIRECTOR OF INCOME TAX Vs TAXATION ownerS SARLA BHARGAVA MEMO. TRUST

Delhi High Court · (2000) 112 TAXMAN 17

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