High Courts15 Mar 1999
Commissioner of Income Tax Vs Krishan Mohan (P.) Ltd.
Delhi High Court · (1999) 104 TAXMAN 650
Income Tax Act, 1961 — Section 256(2)
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 53 of 63
High Courts12 Mar 1999
Mohinder Singh (Ex. Sepoy) Vs Union of India and Others
Delhi High Court · (1999) 3 AD 53 : (1999) 78 DLT 817
High Courts12 Mar 1999
Balsara Hygiene Products Limited Vs Kavita Trehan and Another
Delhi High Court · (1999) 3 AD 598 : (1999) CriLJ 4276 : (1999) 79 DLT 153 : (1999) 49 DRJ 642 : (2000) 1 RCR(Criminal) 238 : (1999) RLR 438
High Courts12 Mar 1999
Virender Singh Vs G.M., Fruit and Vegetable Project and Another
Delhi High Court · (1999) 2 AD 20 : (1999) 78 DLT 797 : (1999) 49 DRJ 334
High Courts12 Mar 1999
Indian Road Constn. Corpn. Ltd. Vs K.P. Grover and Others
Delhi High Court · (1999) 3 AD 24 : (1999) 78 DLT 691 : (1999) 49 DRJ 337
High Courts12 Mar 1999
Bry Air India (P) Ltd. and Another Vs Western Engineering Co.
Delhi High Court · (1999) 78 DLT 659
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Copyright Act, 1957 — Section 18, 19
High Courts11 Mar 1999Allowed
Sh. Mohd. Neeral Haque and Others Vs Videsh Sanchar Nigam Ltd. and Others
Delhi High Court · (1999) 79 DLT 116 : (1999) 49 DRJ 497
High Courts11 Mar 1999
Shiv Dutt Vs The Presiding Officer Central Govt. Industrial Tribunal and Another
Delhi High Court · (1999) 4 AD 859
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2
High Courts11 Mar 1999
Pramod Gupta and Another Vs ANZ Grindlays Bank and Another
Delhi High Court · (1999) 3 AD 180 : (1999) 79 DLT 16 : (1999) 49 DRJ 803
High Courts11 Mar 1999
Priyanka Bhatia Vs Govt. of NCT of Delhi and Others
Delhi High Court · (1999) 3 AD 117 : (1999) CriLJ 2188 : (1999) 50 DRJ 112 : (1999) ILR Delhi 203
High Courts11 Mar 1999
Common Cause Vs Union of India and Others
Delhi High Court · AIR 1999 Delhi 257 : (1998) 79 FLR 954
Constitution of India, 1950 — Article 226Delhi Rent Control Act, 1958 — Section 1(3)
High Courts11 Mar 1999
B.C.S. Balinga Vs National Housing Bank and Others
Delhi High Court · (1999) 3 AD 391 : (1999) 50 DRJ 42
High Courts11 Mar 1999
Shiv Dutt (Shri) Vs The Presiding officer Central Govt. Industrial Tribunal and Another
Delhi High Court · (1999) 3 AD 638 : (1999) 2 LLJ 842
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts11 Mar 1999Allowed
Common Cause Vs Union of India (UOI) and Others
Delhi High Court · (1999) 2 AD 689 : (1999) 78 DLT 638
Constitution of India, 1950 — Article 226Delhi Rent Act, 1995 — Section 1(3)
High Courts10 Mar 1999
Neharika Tyagi and Others Vs Army Public School and Others
Delhi High Court · (1999) 3 AD 609
High Courts10 Mar 1999
Vijay Aggarwal and Dinesh Aggarwal Vs The C.B.I.
Delhi High Court · (1999) 2 AD 589
High Courts10 Mar 1999
Shibu Soren Vs CBI
Delhi High Court · (1999) 3 AD 508 : (1999) 78 DLT 769 : (1999) 49 DRJ 757
High Courts10 Mar 1999
Ms. Veena Mehra Vs International Amusements Ltd. and Another
Delhi High Court · (1999) 49 DRJ 342
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12, Order 26 Rule 9
High Courts10 Mar 1999
Amira Foods (India) Ltd. Vs Patriot and Others
Delhi High Court · (1999) 2 AD 679 : (1999) 78 DLT 700 : (1999) 49 DRJ 322
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4, 151
High Courts10 Mar 1999
Delhi Development Authority and others Vs M/s.Rama Associates (P) Ltd.
Delhi High Court · (1999) 03 DEL CK 0035