High Courts23 Dec 1998
Mohd. Rafiq @ Rafiq Kana Vs State
Delhi High Court · (1999) 2 AD 392 : (1999) 3 RCR(Criminal) 22
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 1 of 55
High Courts18 Dec 1998
Chandra Ballabh and Another Vs Delhi Development Authority and Another
Delhi High Court · (1999) 2 AD 838 : (1999) 77 DLT 327 : (1999) 48 DRJ 23
Constitution of India, 1950 — Article 226
High Courts17 Dec 1998
Siemens Public Communication Networks Ltd. Vs Kanha Credit and Holding Pvt. Ltd.
Delhi High Court · (1999) 2 AD 584 : (1999) 77 DLT 438
High Courts16 Dec 1998Dismissed
Indian Circus Federation and Another Vs Union of India (UOI) and Another
Delhi High Court · (1999) 48 DRJ 171
Prevention of Cruelty to Animals Act, 1960 — Section 22
High Courts16 Dec 1998
First Stonex Let. Vs Manoj Kumar and Others
Delhi High Court · AIR 1999 Delhi 302 : (1999) 77 DLT 231 : (1999) 121 PLR 45
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts16 Dec 1998
DSS Mobile Communications Limited Vs Union of India and Another
Delhi High Court · (1999) 48 DRJ 1
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts16 Dec 1998
Magnum Films Vs Motion Picuture Assoc. and Others
Delhi High Court · (1999) 2 AD 312
High Courts11 Dec 1998
Sushma Shukla Pandey Vs Jamia Millia Islamia
Delhi High Court · (1999) 1 AD 37 : (1999) 77 DLT 833 : (1999) 49 DRJ 95
High Courts11 Dec 1998Dismissed
Shyamal Kumar Vs University of Delhi and Others
Delhi High Court · (1999) 77 DLT 730
Constitution of India, 1950 — Article 227
High Courts11 Dec 1998
Anant Madan Vs University of Delhi and Another
Delhi High Court · (1998) 12 DEL CK 0019
High Courts11 Dec 1998
Mohd. Zareeq Khan and Others Vs Jamia Millia Islamia
Delhi High Court · (1999) 1 AD 161
High Courts10 Dec 1998
M.Z. Khan Vs Securities and Exchange Board Of India and Others
Delhi High Court · (1999) 1 AD 682 : AIR 1999 Delhi 164 : (2001) 107 CompCas 141 : (1999) 77 DLT 706 : (1999) 48 DRJ 189
Constitution of India, 1950 — Article 226, 227Securities and Exchange Board of India Act, 1992 — Section 11
High Courts10 Dec 1998
Arjun Ahuja Vs S.C. Mehta
Delhi High Court · (1999) 48 DRJ 89
Delhi Rent Control Act, 1958 — Section 14(1), 25
High Courts08 Dec 1998
Airport Authority of India Vs Ms. Promila
Delhi High Court · (1999) 48 DRJ 820 : (1999) 82 FLR 257
High Courts08 Dec 1998
N.C. Jain and Others Vs Indian Oil Corporation
Delhi High Court · (1999) 1 AD 748 : (1999) 77 DLT 108 : (1999) 49 DRJ 112
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 12Transfer of Property Act, 1882 — Section 106
High Courts08 Dec 1998
Archana Garg Vs Rajpur Road Transport Authority and Others
Delhi High Court · AIR 1999 Delhi 95 : (1999) 48 DRJ 375 : (1998) 2 ILR Delhi 1052 : (1999) 1 RCR(Civil) 709
Constitution of India, 1950 — Article 226
High Courts08 Dec 1998
Probal Roy Vs S.K. Bhowal
Delhi High Court · (1999) 1 AD 644 : (1999) 77 DLT 229 : (1999) 48 DRJ 95 : (1999) RLR 180
Delhi Rent Control Act, 1958 — Section 14(1), 25
High Courts07 Dec 1998
Ashok Chawla Vs Union of India (UOI)
Delhi High Court · (2000) 53 DRJ 4
Criminal Procedure Code, 1973 (CrPC) — Section 482Passports Act, 1967 — Section 6