High Courts30 Nov 1998
MRS. UMA LOOMBA Vs COMMISSIONER OF INCOME TAX
Delhi High Court · (2000) 108 TAXMAN 232
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 3 of 55
High Courts30 Nov 1998
K.K. Loomba and Mrs. Uma Loomba Vs Commissioner of Income Tax and Others
Delhi High Court · (2000) 241 ITR 152
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 120, 124, 124(1), 127, 132(1)
High Courts30 Nov 1998Allowed
Shri Krishna Engg. Co. Vs Commissioner of Sales Tax and Others
Delhi High Court · (2003) 131 STC 321
Delhi Sales Tax Act, 1975 — Section 4(2), 71Delhi Sales Tax Rules, 1975 — Rule 8(4)
High Courts30 Nov 1998
Ansal Properties and Industries Ltd. Vs Appropriate Authority and Others Dlf Universal Ltd. Vs Appropriate Authority and Others Rajdhani Estate Promoters Developers Association Vs Appropriate Authority and Others
Delhi High Court · (1998) 72 DLT 84 : (1999) 103 TAXMAN 306
Income Tax Act, 1961 — Section 269U, 269UA, 269UB, 269UC, 269UC(1)Income Tax Rules, 1962 — Rule 48L
High Courts30 Nov 1998Allowed
Pesticides Mfrs. and Formulators Ascn. of India Vs Union of India (UOI)
Delhi High Court · (2000) 115 ELT 324
Central Excises and Salt Act, 1944 — Section 37, 37BInsecticides Act, 1968 — Section 3(1)
High Courts30 Nov 1998
Kumar Apparels Accessories Company Private Limited Vs Shri Prem Ranjan
Delhi High Court · (1999) 48 DRJ 136
Delhi Rent Control Act, 1958 — Section 14(1), 25
High Courts29 Nov 1998
State Bank of India Vs Prem Sethi and Others
Delhi High Court · (1999) 77 DLT 56
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts27 Nov 1998
Kuldeep Singh Vs State (Delhi Admn.)
Delhi High Court · (1999) CriLJ 985 : (1999) 48 DRJ 568 : (1998) 2 ILR Delhi 1047 : (1999) 3 RCR(Criminal) 502
High Courts27 Nov 1998
Commissioner of Income Tax Vs National Agricultural Co-operative Marketing Federation of India Ltd.
Delhi High Court · (2000) 160 CTR 448 : (1998) 76 DLT 832 : (1999) 236 ITR 766 : (1999) 105 TAXMAN 586
High Courts27 Nov 1998
Link International Vs Union of India
Delhi High Court · (1998) 76 DLT 852 : (1999) 239 ITR 19 : (1999) 106 TAXMAN 57
High Courts27 Nov 1998
G.J. Malik Vs Appropriate Authority, Income Tax Deptt., New Delhi
Delhi High Court · (1998) 7 AD 534 : (2000) 159 CTR 445 : (1999) 78 DLT 31 : (1999) 238 ITR 496 : (1999) 103 TAXMAN 595
High Courts26 Nov 1998
Delhi Municipal Worker Union (Regd.) Vs The Management of M.C.D. and Others
Delhi High Court · (1999) 2 LLJ 856
High Courts26 Nov 1998
Radhey Shyam Gupta and Another Vs Kamal Oil and Allied Industries Ltd. and Others
Delhi High Court · (2001) 103 CompCas 337 : (1998) 2 ILR Delhi 903 : (1998) ILR Delhi 903(1)
High Courts24 Nov 1998
Rajinder Parshad Jain Vs Bal Gopal Das Ashok Saran Vs H.C. Thukral H.C. Thukral Vs Ashok Saran Ashok Saran Vs New Zea Land Ins. Co.
Delhi High Court · (1998) 7 AD 589 : (1999) 77 DLT 478 : (1999) RLR 151
High Courts24 Nov 1998
Shanti Devi and Others Vs Delhi Development Authority and Others
Delhi High Court · (1999) 77 DLT 182 : (1999) 48 DRJ 344
High Courts24 Nov 1998
Sukhmal Jain Vs Bhagwati Devi and Another
Delhi High Court · (1998) 76 DLT 905 : (1999) 48 DRJ 273 : (1999) RLR 129
High Courts24 Nov 1998
Kedar Nath Vs Ram Parkash Kripal Singh Vs Calcutta Beads Centre and Others Santosh Kumar Jain Vs Mehtab Singh Jain and Another
Delhi High Court · (1998) 7 AD 409 : (1999) 1 CLT 1 : (1999) 48 DRJ 589 : (1999) 121 PLR 29 : (1999) RLR 45
High Courts24 Nov 1998
Bestochem Formulations Vs Dinesh Ayurvedic Agencies and others
Delhi High Court · (1998) 76 DLT 972
High Courts23 Nov 1998
Mitsui and Co. Ltd. Vs Commissioner of Income Tax and Others
Delhi High Court · (2005) 195 CTR 104
Income Tax Act, 1961 — Section 271C
High Courts20 Nov 1998Dismissed
Col. A.K. Mehta Vs Union of India (UOI) and Others
Delhi High Court · (1999) 48 DRJ 209