COURT ARCHIVE

Delhi High Court judgments, 1998

1,098 judgments · page 5 of 55

High Courts16 Nov 1998Dismissed

Parvinder Kaur Vs Miss Kanwal Jit Kaur and Others

Delhi High Court · (1999) 78 DLT 385 : (1999) 1 DMC 621

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 406, 498

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High Courts16 Nov 1998

Rakesh Chander Rastogi and Another Vs Appropriate Authority and Another

Delhi High Court · (2000) 159 CTR 46 : (1999) 239 ITR 197

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 269UD

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High Courts16 Nov 1998

Commissioner of Income Tax Vs Hansalaya Properties

Delhi High Court · (1999) 156 CTR 445 : (1999) 236 ITR 660

Income Tax Act, 1961 — Section 256(2), 28, 32, 45, 48

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High Courts16 Nov 1998

RAKESH CHANDER RASTOGI Vs APPROPRIATE AUTHORITY

Delhi High Court · (1999) 106 TAXMAN 52

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High Courts16 Nov 1998Dismissed

University of Delhi Vs Ram Sagar and Others

Delhi High Court · (1999) 77 DLT 106 : (1999) 48 DRJ 251

Industrial Disputes Act, 1947 — Section 10

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High Courts16 Nov 1998Allowed

Bhom Singh Taxak Vs The State Trading Corporation of India Limited and Others

Delhi High Court · (1998) 47 DRJ 597

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High Courts16 Nov 1998

R.D. Sagar Vs Union of India (UOI) and Another

Delhi High Court · (1998) 47 DRJ 783

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High Courts16 Nov 1998

Jagson Airlines Limited and Others Vs Union of India and Others

Delhi High Court · (1998) 11 DEL CK 0052

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High Courts16 Nov 1998

Pramod Kumar Rastogi Vs Union of India and Others

Delhi High Court · (1999) 49 DRJ 506

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High Courts13 Nov 1998

Khalil Ahmad Vs Secretary (Home) and Others

Delhi High Court · (1998) 11 DEL CK 0119

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High Courts13 Nov 1998

COMMISSIONER OF INCOME TAX Vs J.V. GUPTA and SONS (HUF)

Delhi High Court · (2000) 158 CTR 174

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High Courts13 Nov 1998

EN Veeka Construction Co. Vs Delhi Development Authority and Another

Delhi High Court · (1999) 1 ARBLR 298 : (1999) 77 DLT 155 : (1998) 47 DRJ 726 : (1999) 121 PLR 49

Arbitration Act, 1940 — Section 30

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High Courts12 Nov 1998Dismissed

Rama Puri Vs Golden Plastic Industries

Delhi High Court · (1998) 47 DRJ 742

Transfer of Property Act, 1882 — Section 115

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High Courts12 Nov 1998Allowed

Glaxo India Ltd. Vs Eudora Laboratories Pvt. Ltd. and Another

Delhi High Court · (2003) 26 PTC 521

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts12 Nov 1998

All India Lawyers Union Vs Union Of India and Others

Delhi High Court · (2000) ACJ 1006 : (1999) 1 AD 100 : AIR 1999 Delhi 120 : (1999) 77 DLT 578 : (1999) 48 DRJ 453 : (1999) 1 RCR(Civil) 703

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High Courts12 Nov 1998

Indian Air Gases Limited Vs Tarawati Sood (Smt.)

Delhi High Court · (1999) 48 DRJ 203

Delhi Rent Control Act, 1958 — Section 3(C), 6

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High Courts11 Nov 1998Dismissed

Kamal Seth Vs Mrs. Saroj Seth

Delhi High Court · (1998) 76 DLT 966 : (1999) 1 DMC 267

Hindu Marriage Act, 1955 — Section 24

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High Courts11 Nov 1998

The Ganganagar Sugar Mills Ltd. Vs Delhi Cloth Mills and General Company Ltd., etc.

Delhi High Court · (1999) 50 DRJ 530 : (1998) 2 ILR Delhi 1020

Essential Commodities Act, 1955 — Section 3(3C)

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High Courts11 Nov 1998

Randhir Singh Vs State

Delhi High Court · (1998) 7 AD 604

Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 279, 304

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High Courts11 Nov 1998

Investigators Association, DDA Vs Delhi Development Authority

Delhi High Court · (1998) 7 AD 527 : (1998) 76 DLT 801 : (1998) 47 DRJ 709

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